Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,370 total)

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 992 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs BHARAT ALUMINIMUM CO.LTD.

ITA - 323 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 987 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs BHARAT ALUMINIUM CO.LTD.

ITA - 1439 / 2008ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 986 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 1001 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 1010 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 1007 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 1002 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 1008 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEKAIN LTD.

ITA - 1005 / 2009ITAT Delhi
15/10/2009

EMMPAC HOLDINGS PVT. LTD.

ITA/968/2009ITAT Delhi
15/10/2009

EMMPAC HOLDINGS P.LTD. vs COMMISSIONER OF INCOME TAX VIII & ANR.

ITA - 968 / 2009ITAT Delhi
15/10/2009

DEWAN ENGINEERING WORKS vs CIT, PATIALA AND ANR.

ITA/938/2008ITAT Punjab & Haryana
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 976 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 952 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 956 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 981 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 951 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 982 / 2009ITAT Delhi
14/10/2009

TILAK RAJ BEDI vs JOINT COMMISSIONER OF INCOME TAX RANGE-VI, LDH.

ITA/97/2009ITAT Punjab & Haryana
13/10/2009

CIT, PATIALA vs JASWINDER SINGH SODHI PATIALA

ITA/380/2009ITAT Punjab & Haryana
13/10/2009

SATNAM SINGH vs CIT AAYAKAR BHAWAN JALANDHAR

ITA/392/2009ITAT Punjab & Haryana
13/10/2009

COMMISSIONER OF INCOME TAX vs M/S.MANGALAM PUBLICATIONS

ITA/400/2009ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

12/10/2009

COMMISSIONER OF INCOME TAX vs SHAHABAD COOP. SUGAR MILLS LTD.

ITA/19/2007ITAT Punjab & Haryana
12/10/2009

M/S MORINDA COOP SUGAR MILLS LTD vs COMMISSIONER OF INCOME TAX

ITA/27/2004ITAT Punjab & Haryana
12/10/2009

ASSISTANT COMMR.OF I.T.INDORE vs M/S NEW SACK PVT.LTD

C.A. No.-006914-006914 - 2009ITAT SC
9/10/2009

COMMISSIONER OF INCOME TAX DELHI IV vs DLF POWER LTD.

ITA/176/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

9/10/2009

COMMISSIONER OF INCOME TAX vs HYBRID RICE INTERNATIONAL PVT. LTD

ITA/333/2008ITAT Delhi
9/10/2009

COMMISSIONER OF INCOME TAX DELHI IV vs DIXON UTILITIES & EXPORT LTD.

ITA - 7 / 2009ITAT Delhi
8/10/2009