Recent Judgments

THE COMMISSIONER OF INCOME TAX XVII vs GULF AIR COMPANY

THE COMMISSIONER OF INCOME TAX,COCHIN vs EASTERN CONDIMENTS (P)LTD., ADIMALI

CIT, HISAR vs M/S PARKASH INDUSTRIES LTD.

C.I.T,NEW DELHI vs M/S MARUTI UDYOG LTD

M/S.KANWAL RICE MILLS vs THE COMMISSIONER OF INCOME TAX

MR. JUSTICE GURDEV SINGH,MR. JUSTICE ADARSH KUMAR GOEL

THE COMMISSIONER OF INCOME TAX, TVM vs SREE CHITRA THIRUNAL COLLEGE OF ENG.

THE COMMISSIONER OF INCOME TAX, TRICHUR vs K.ABBAS HAJI

M/S.SETHI RICE MILLS vs THE COMMISSIONER OF INCOME TAX

INDUSTRIAL CABLES (INDIA) LTD.RAJPURA. vs C.I.T.PATIALA

ECS LTD vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs MS. SUSHMA KAPOOR

THE COMMISSIONER OF INCOME TAX, COCHIN vs HARRISONS MALAYALAM LTD., KOCHI

THE COMMISSIONER OF INCOME TAX COCHIN vs HARRISONS MALAYALAM LTD. KOCHI.

CIT LUDHIANA vs M/S ARORA ALLOYS LTD.

CIT, JALANDHAR vs M/S SPEEDWAYS RUBBER PVT. LTD.

CIT, PANCHKULA vs PRABHA SINGH, PANCHKULA

COMMISSIONER OF INCOME TAX vs TADASHI MURAKAMI

CDR.P.J.MATHEW vs THE INCOME TAX OFFICER,WARD-2(3)

PRAKASH LALWANI vs C.I.T. and ANR.

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

COMMISSIONER OF INCOME TAX vs SHRI.BIJU VARGHESE

ASSAM TEXT BOOK PRODUN.& PUBN.CORP.LTD. vs COMMR.OF INCOME TAX,GAUHATI

PLASTIBLENDS INDIA LTD. vs ADDL. COMMISSIONER OF INCOME TAX RANGE -8(2) AND ANR.

HON'BLE SMT. JUSTICE RANJANA DESAI, HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE SHRI JUSTICE RANJIT MORE.

THE COMMISSIONER OF INCOME TAX vs M/S ASHOK IRON WORKS LTD.,

V.G.SABHAHIT,S.N.SATYANARAYANA

DY. DIRECTOR OF INCOME TAX vs NAGORAO MALKU GHADGE AND ORS.

EMMPAC HOLDINGS PVT. LTD.

THE COMMISSIONER OF INCOME TAX,COCHIN vs HOTEL & ALLIED TRADES (P) LTD,COCHIN

CIT, CHANDIGARH vs M/S TORQUE PHARMACEUTICALS PVT LTD. CHANDIGARH

C.I.T vs BHARAT ALUMINIUM COMPANY LIMITED

COMMISSIONER OF INCOME TAX vs MOHAN MEAKING LTD.