Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,372 total)
SARDAR EXHIBITORS P.LTD. vs DCIT, COMPANY CIRCLE
ITA - 734 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX-I vs PRITAM SINGH CHAHIL, HUF
ITA/932/2008ITAT Punjab & Haryana
CHANDIGARH BOTTLING CO. vs C I T
ITA/861/2008ITAT Punjab & Haryana
FAB INDIA OVERSEAS P. LTD. vs THE COMMISSIONER OF INCOMET AX
ITA - 903 / 2009ITAT Delhi
DENSO HARYANA P.LTD. vs COMMISSIONER OF INCOME TAX
ITA/381/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX-I vs A.K. SACHDEVA
ITA/251/2009ITAT Punjab & Haryana
MR. JUSTICE GURDEV SINGH,MR. JUSTICE ADARSH KUMAR GOEL
C I T vs BALBIR SINGH MOHINDER SINGH
ITA/203/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S P.T.CHACKO AND CO.
ITA/263/2009ITAT Kerala
DENSO HARYANA P.LTD. vs COMMISSIONER OF INCOME TAX
ITA - 381 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs VIRGO MARKETING P.LTD.
ITA - 100 / 2008ITAT Delhi
C.I.T. PAT. vs M/S PUNJAB STATE INDS. DEV.
ITR/8/1995ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE GURDEV SINGH
THE COMMISSIONER OF INCOME TAX vs TBS PUBLISHERS AND DISTRIBUTORS,CALICUT
ITA/164/2009ITAT Kerala
C.I.T. PATIALA vs M/S RIETA BISCUTS CO.
ITR/365/1995ITAT Punjab & Haryana
CIT LUDHIANA vs M/S HERO CYCLES LTD.
ITA/331/2009ITAT Punjab & Haryana
GROVER FABRICS INDIA P LTD. vs C I T
ITA/860/2008ITAT Punjab & Haryana
SHIVANI TEXTILES LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
ITA - 948 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX, COCHIN vs HARRISONS MALAYALAM LTD., WILLINGDON ISL
ITA/1272/2009ITAT Kerala
ANSAL HOUSING & CONSTRUCTION LTD vs C.I.T
ITA/1261/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
ANSAL HOUSING & CONSTRUCTION LTD vs C.I.T
ITA - 1278 / 2008ITAT Delhi
ANSAL HOUSING & CONSTRUCTION LTD vs C.I.T
ITA - 1287 / 2008ITAT Delhi
M.G.F.INDIA LTD. vs COMMISSIONER OF INCOME TAX
ITA - 31 / 2009ITAT Delhi
M.G.F.INDIA LTD. vs COMMISSIONER OFINCOME TAX
ITA - 33 / 2009ITAT Delhi
M.G.F.INDIA LD. vs COMMISSIONER OF INCOME TAX
ITA - 37 / 2009ITAT Delhi
The Motor & General Finance Ltd. etc. etc. vs Commissioner of Income Tax-VI, New Delhi
ITA-35/2009ITAT Delhi
Ansal Housing & Construction Ltd. vs Commissioner of Income Tax
ITA-1261/2008ITAT Delhi
Commissioner of Income Tax, Delhi-XIII vs M/s. Mereena Creations
ITA-650/2006ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SRI GANAPATSA V BADDI
ITA/145/2009ITAT Karnataka
V.G.SABHAHIT,S.N.SATYANARAYANA
THE COMMISSIONER OF THE COMMISSIONER OF INCOME TAX vs SRI SRIKANTSA V BADDI
ITA/144/2009ITAT Karnataka
V.G.SABHAHIT,S.N.SATYANARAYANA
THE COMMISSIONER OF INCOME TAX vs M/S PORRITS & SPENCER (A) LTD.
ITA/362/2004ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE GURDEV SINGH
THE COMMISSIONER OF INCOME TAX vs M/S.URALUNGAL LABOUR CONTRACT
ITA/1722/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR