Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
COMMISSIONR OF INCOME TAX vs APPAREL EXPORT PROMOTION COUNCIL\
ITA - 391 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SAHARA INDIA MASS COMMUNICATION
ITA - 361 / 2010ITAT Delhi
CIT PATIALA vs RAJA MALWINDER SINGH
ITA/713/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
CIT PATIALA vs RAJA MALWINDER SINGH
ITA/712/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs PARADISE HOLIDAYS
ITA/445/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX DELHI IV vs GILLETTE DIVERSIFIED OPERATIONS P.LTD.
ITA/434/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
THE COMMISSIONER OF INCOME TAX vs SCHIFFLIES INDIA LTD.
ITA - 1241 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs INTEX TECHNOLOGY INDIA LTD
ITA/1245/2009ITAT Delhi
COMMISSIONER OF INCOME TAX-III vs SCHIFFLIES INDIA LTD
ITA/1241/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs INTEX TECHNOLOGY INDIA LTD
ITA/1239/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs PARADISE HOLIDAYS
ITA - 445 / 2010ITAT Delhi
CIT-III, LUDHIANA vs PARVEEN TAYAL
ITA/19/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX III vs SFIL STOCK BROKING LTD.
ITA - 1056 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX III vs SFIL STOCK BROKING LTD
ITA/1056/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs SURESH KUMAR KAKAR
ITA/128/2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S PB TRACTOR LTD
ITA/3/2002ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
JPUNJAB TRACTORS LTD.,MOHALI vs COMMISSIONER OF I.T., PATIALA
ITA/60/2001ITAT Punjab & Haryana
CIT, FARIDABAD vs LAXMAN SINGH . FARIDABAD
ITA/327/2009ITAT Punjab & Haryana
THE COMMISIONER OF INCOME TAX.PTL vs M/S PB TRACTOR LTD
ITA/23/2002ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S PB TRACTOR LTD
ITA/15/2002ITAT Punjab & Haryana
CIT vs JACKSKONS HOUSE
ITA/651/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
CIT vs JAS JACK ELEGANCE EXPORTS
ITA/681/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
CIT vs JACKSKONS HOUSE
ITA - 651 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX-III, LUDHIANA vs M/S KARNA INTERNAITONAL ETC, LUDHIANA
ITA/895/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX CENTRAL III, MUMBAI vs THE BANK OF RAJASTHAN LTD
ITXA/3093/2009ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
ASHOK BUILDCON LTD. vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2 AND ANR.
WP/10160/2009ITAT Bombay
NANDI PROMOTERS PVT LTD
ITA - 648 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANJU DEVI
ITA - 449 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANJU DEVI
ITA - 360 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HOUSING & URBAN DEV CORP LTD
ITA - 348 / 2010ITAT Delhi
