Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
THE COMMISSIONER OF INCOME TAX DELHI V vs PUNJ LLOYD LTD.
ITA - 513 / 2009ITAT Delhi
DEDICATED HEALTH CARE SERVICES TPA (INDIA) PVT. LTD. AND 5 ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX AND 4 ORS.
WP/404/2010ITAT Bombay
THE COMMISSIONER OF INCOME TAX vs HUKMI
ITA/668/2008ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY TEWARI
COMMISSIONER OF INCOME TAX vs SUSHIL KUMAR AGGARWAL
ITA - 689 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs UJAGAR SINGH OBEROI
ITA - 370 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S HPS SOCIAL WELFARE ASS
ITA/424/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs DENSO HARYANA PVT. LTD
ITA/364/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs RAMSONS ORGANICS LTD
ITA/368/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S HPS SOCIAL WELFARE ASS
ITA - 424 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DENSO HARYANA PVT LTD
ITA - 364 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs RAMSONS ORGANICS LTD
ITA - 368 / 2010ITAT Delhi
NEETEE CLOTHING PVT LTD vs COMMISSIONER OF INCOME TAX
ITA - 687 / 2010ITAT Delhi
DIRECTOR OF INCOME TAX vs LUCENT TECHNOLOGY INT INC
ITA - 405 / 2010ITAT Delhi
DIRECTOR OF INCOME TAX vs LUCENT TECHNOLOGY INT INC
ITA - 401 / 2010ITAT Delhi
NAVRATTAN KUMAR ANAND vs CIT PANCHKULA
ITA/627/2009ITAT Punjab & Haryana
CIT, PATIALAL vs M/S SATNAM OIL MILLS, LTD.
ITA/373/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S G.E.CAPITAL SERVICES INDIA
ITA-957/2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs JAI MAA BHAWANI OVERSEAS PVT LTD
ITA-378/2010ITAT Delhi
COMMISSIONER OF INCOME TAX-V vs M/S RADHIKA CREATION
ITA-692/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs JAI MAA BHAWANI OVERSEAS PVT LTD
ITA/378/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S G.E.CAPITAL SERVICES INDIA
ITA/957/2006ITAT Delhi
COMMISSIONER OF INCOME TAX-V vs M/S RADHIKA CREATION
ITA/692/2009ITAT Delhi
THE PRUDENTIAL ASSURANCE COMPANY LIMITED vs THE DIRECTOR OF INCOME-TAX (INTERNATIONAL TAXATION) MUMBAI AND ANR.
WP/866/2010ITAT Bombay
ORIENTAL BANK OF COMMERCE vs DY COMMISSIONER OF INCOME TAX
ITA - 686 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VALUE CAPITAL SERVICES LTD
ITA - 414 / 2010ITAT Delhi
CIT CHANDIGARH vs M/S RECORDERS AND MEDICARE PVT. LTD.
ITA/48/2010ITAT Punjab & Haryana
CIT -II CHANDIGARH vs M/S MARKET COMMITTEE, CHANDIGARH
ITA/702/2009ITAT Punjab & Haryana
CIT (TDS) CHANDIGARH vs GENERAL MANAGER, HRY. ROADWAYS HISAR
ITA/21/2010ITAT Punjab & Haryana
LARSEN AND TOUBRO LIMITED AND ANR. vs THE ASSITANT COMMISSIONER OF INCOME-TAX (TDS) 2(1) AND 2 ORS.
WP/1000/2010ITAT Bombay
M/S DELL INTERNATIONAL SERVICES INDIA PVT. LTD.
ITA - 683 / 2010ITAT Delhi