ORIENTAL BANK OF COMMERCE vs. DY COMMISSIONER OF INCOME TAX
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 686/2010 . ORIENTAL BANK OF COMMERCE ..... Appellant Through: Mr Rajat Navet . versus . DY COMMISSIONER OF INCOME TAX ..... Respondent Through: Mr Abhishek Maratha CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . O R D E R 29.04.2010 . The approval of the Committee on Disputes has not been taken. Consequently, we decline to entertain this appeal. The appellant is granted leave to apply for approval of the Committee on Disputes in case such an application has not yet been made. In case the Committee on Disputes grants approval, the appellant would be at liberty to file a fresh appeal within 15 days of the appellant receiving the order granting approval. This appeal stands disposed of in these terms. . BADAR DURREZ AHMED, J . . V.K. JAIN, J APRIL 29, 2010 Ag . $ 37 to 40
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