Recent Judgments

THE COMMISSIONER OF INCOME TAX vs INDOMAG STEEL TECHNOLOGY LTD.

TAX (EXEMPTION) vs ACME EDUCATIONAL SOCIETY

COMMISSIONER OF INCOME TAX vs HPL SOCOMEC PVT LTD

THE COMMISSIONER OF INCOME TAX IV vs IRCON INTERNATIONAL LTD.

COMMISSIONER OF INCOME TAX vs GRAPECITY INDIA P. LTD.

COMMISSIONER OF INCOME TAX vs HB STOCKHOLDING LTD

CIT, KARNAL vs M/S S.M.OVERSEAS PVT. LTD.

INCOME TAX-IV vs GIVO LTD

COMMISSIONER OF INCOME TAX vs GIVO LTD

RITZ THEATER vs INCOME TAX OFFICER

RITZ THEATER vs INCOME TAX OFFICER

RITZ THEATER vs INCOME TAX OFFICER

RITZ THEATER vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX vs SHRAVAN TALWAR

CIT-I LUDHIANA vs M/S AMIRO INTERNATIONAL

PERNOD RICARD INDIA(P) LTD. vs COMMR.OF CUSTOMS, ICD TUGHLAKABAD

INCOME TAX-III vs SAROJ METAL WORK PVT. LTD.

MULTIPLEX TRADING & INDUSTRIAL CO. LTD. vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX vs ASIAN TECHNOCRATES P.LTD.

COMMISSIONER OF INCOME TAX vs M/S MUKUL INTERNATIONAL LTD

COMMISSIONER OF INCOME TAX vs M/S MUKUL INTERNATIONAL LTD

INDUSTRIAL CABLE INDIA LTD. vs C.I.T. PATIALA

MR. JUSTICE ALOK SINGH,MR. JUSTICE ADARSH KUMAR GOEL

CIT-II LUDHIANA vs M/S HERO CYCLES LTD.

COMMISSIONER OF INCOME TAX vs DELHI STATE CIVIL SUPPLIERS CORP LTD

COMMISSIONER OF INCOME TAX vs RAJDHANI FLOOR MILLS LTD

COMMISSIONER OF INCOME TAX vs RAJDHANI FLOOR MILLS LTD

COMMISSIONER OF INCOME TAX LDH vs SH ARUN KAPOOR

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

SUBHASH VERMA vs COMMISSIONER OF INCOME TAX FARIDABAD

SUBHASH VERMA vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs HCL TECNHOLOGIES LTD.