Recent Judgments

CIT, FARIDABAD vs SURUCHI MARWAH

MR. JUSTICE HEMANT GUPTA,MR. JUSTICE M.S. SULLAR

COMMISSIONER OF INCOME TAX vs COUNTRY SLUB SAKET CLUB

CIT KARNAL vs MARKET COMMITTEE JUNDLA

THE COMMISSIONER OF INCOME TAX vs M/S GAUTAM MOTORS

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

INCOME TAX vs M/S. SHIVANI TEXTILES LTD

(EXEMPTION) vs CENRE

COMMISSIONER OF INCOME TAX vs TARUNA AUTO PVT. LTD

COMMISSIONER OF INCOME TAX vs M K TOWERS PVT LTD

DIRECTOR OF INCOME TAX vs DHARAMSHILA CANCER FOUNDATION

COMMISSIONER OF INCOME TAX vs TARUNA AUTO PVT LTD

CIT vs SEHGAL INVESTMENTS PVT LTD

CIT vs SHIVANI TEXTILES LTD

COMMISSIONER OF INCOME TAX vs M/S GARG & PURI ASSOCIATES

THE COMMISSIONER OF INCOME TAX V vs ORIENTAL BANK OF COMMERCE

THE COMMISSIONER OF INCOME-TAX, HARYANA vs M/S MAHAJAN INTERNATIONAL, PANIPAT

C.I.T. LDH. vs M/S HERO CYCLE P. LTDH.

COMMISSIONER OF INCOME TAX vs SUBHASH CHAND

INCOME TAX-II vs MRS. KUSUM GUPTA

COMMISSIONER OF INCOME TAX vs SUBHASH CHAND

COMMISSIONER OF INCOME TAX vs MOD IMPEX INDIA

COMMISSIONER OF INCOME TAX vs SUDHIR MALIK

COMMISSIONER OF INCOME TAX vs M/S D.T.T.D.C CORP LTD

CIT, FARIDABAD vs FATEH SINGH HUF

THE COMMISSIONER OF INCOME TAX vs VED SINGH

COMMISSIONER OF CUSTOMS, BANGALORE vs M/S. N.I. SYSTEMS INDIA P.LTD

INCOME TAX vs M/S. DALMIA FINANCE LTD

COMMISSIONER OF INCOME TAX vs KANCHAN BHALLA

Commissioner of Income Tax-IV vs M/s DCM Technologies Limited

COMMISSIONER OF INCOME TAX vs KANCHAN BHALLA

COMMISSIONER OF INCOME TAX vs DENSO HARYANA PVT LTD