COMMISSIONER OF INCOME TAX vs. COUNTRY SLUB SAKET CLUB

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ITA - 891 / 2010HC Delhi19 July 20101 pages
For Petitioner: PL BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 891/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Ms. P.L. Bansal, Advocate. . versus . COUNTRY SLUB SAKET CLUB ..... Respondent Through: None. . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 19.07.2010 Ms. P.L. Bansal, learned counsel appearing for revenue, very fairly stated that the controversy in the present matter is covered by the decision rendered in ITA No.84/2003 decided on 11th May, 2007 and ITA No. 700/2008 decided on 09th July, 2008, whereby the appeals preferred by the revenue have been dismissed. In view of the aforesaid, the present appeal stands dismissed in limine. CHIEF JUSTICE . . . MANMOHAN, J JULY 19, 2010 js . . 7 $

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