THE COMMISSIONER OF INCOME TAX V vs. ORIENTAL BANK OF COMMERCE
ITA - 460 / 2009HC Delhi16 July 20101 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI 30. ITA 460/2009 . THE COMMISSIONER OF INCOME TAX V ..... Appellant Through: Ms. Rashmi Chopra, Adv. . versus . ORIENTAL BANK OF COMMERCE ..... Respondent Through: Mr. Jitender Ratta, Adv. . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 16.07.2010 . As prayed for by Ms. Rashmi Chopra, let this appeal be listed on 10th September, 2010. Be it noted, we have allowed the prayer for adjournment as a similar controversy is being heard by another Bench. . . CHIEF JUSTICE . . . MANMOHAN, J JULY 16, 2010 . . pk
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