Recent Judgments

COMMISSIONER OF INCOME TAX vs G4S SECURITY SERVICES INDIA PVT LTD

COMMR.OF INCOME TAX,DIBRUGARH vs DOOM DOOMA INDIA LTD

C.I.T. vs AJEET KUMAR ARYA

MOHAMMAD RAFIQ,GANDHI R C

C.I.T. vs HINDUSTAN SALTS LTD.

MOHAMMAD RAFIQ,GANDHI R C

C.I.T. vs OM NARAIN SWAMI

GANDHI R C,MOHAMMAD RAFIQ

RATAN DEVI vs C.I.T

M/S. KHETRI DAS SADASUKH DUGAR vs C.I.T.

C I T vs BRIJ PAL SHARMA

C.I.T. PATIALA vs M/S SANT RAM MANGAT RAM CHD.

COMMISSIONER OF INCOME TAX vs INTEROCEAN SHIPPING (I) P.LTD.

COMMNR. OF CUSTOMS(PREVENTIVE) vs M/S. AAFLOAT TEXTILES (I) P.LTD.&ORS

COMMISSIONER OF INCOME TAX DELHI IV vs INDO RAMA SYNTHETIC (I) LTD.

COMMISSIONER OF INCOME TAX vs ENGINEERS INDIA LTD.

THE COMMISSIONER OF INCOME TAX vs M/S.KERALA STATE INDUSTRIAL PRODUCTS

UNISON ELECTRONICS PVT. LTD. vs COMMISSIOINER, CENTRAL EXCISE, NOIDA

COMMISSIONER OF INCOME TAX vs HINDUSTAN TIN WORKS LTD

COMMISSIONER OF INCOME TAX DELHI I vs BHARTI CELLULAR LTD.

M/S CARPENTER CLASSIC EXIM. P. LTD. vs COMMR. OF CUSTOMS (IMPORTS)

MCORP GLOBAL PVT. LTD. vs COMMISSIONER OF INCOME TAX, GHAZIABAD

CIT, FARIDABAD vs M/S FASHION ACCESSORIES

THE COMMISSIONER OF INCOME TAX III vs SHAMBHU MERCANTILE LTD.

COMMISSIONER OF INCOME TAX DELHI-1 vs ALLIED STRIPS LTD

CASES PERTAINING TO SPL.DIVISION BENCHES

CIT vs NEGOLICE INDIA PVT LTD

CASES PERTAINING TO SPL.DIVISION BENCHES

C.I.T vs IMI NORGREN HEROIN P.LTD

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DELHI vs AJANTA OFFSET & PACKAGING LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

THE COMMISSIONER OF INCOME TAX vs SURYA ROSHNI LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

CIT vs OCL INDIA LTD

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX vs NEHRU PLACE HOTELS LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX vs MITSUBISHI CORPORATION INDIA P

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX V vs M/S NESTLE INDIA LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES