Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED
ITA-300/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-122/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-120/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-119/2007ITAT Delhi
COMMISSIONER OF INCOME TAX-IV, NEW DELHI vs INSILCO LIMITED
ITA-873/2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED
ITA-298/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED
ITA-299/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-116/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-118/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED
ITA-297/2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs INSILCO LIMITED
ITA - 1156 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs INSILCO LTD.
ITA - 873 / 2008ITAT Delhi
INDIAN OIL PANIPAT POWER CONSORTIUM LTD. vs INCOME TAX OFFICER
ITA/1156/2007ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER
INDIAN OIL PANIPAT POWER CONSORTIUM LTD. vs INCOME TAX OFFICER
ITA/1157/2007ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX DELHI vs M/S PRADEEP HOLDING PVT. LTD.
ITA - 294 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI vs M/S PRADEEP HOLDING PVT. LTD.
ITA - 292 / 2009ITAT Delhi
INDIAN OIL PANIPAT POWER CONSORTIUM LIMITED, NEW DELHI vs INCOME TAX OFFICER
ITA-1156/2007ITAT Delhi
INDIAN OIL PANIPAL POWER CONSORTIUM LIMITED, NEW DELHI vs INCOME TAX OFFICER
ITA-1157/2007ITAT Delhi
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC.
ITA/856/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC. BANGALORE
ITA/860/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
M/S NESTLE INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-005064-005064 - 2004ITAT SC
THE COMMISSIONER OF INCOME TAX,THIRUVANA vs C.SELVAKUMAR,L/H LATE N.CHELLAPPAN CHETT
ITA/70/2008ITAT Kerala
M/S. ATUL COMMODITIES PVT. LTD. vs COMMR. OF CUSTOMS, COCHIN-9
C.A. No.-002999-002999 - 2007ITAT SC
COMMISSIONER OF INCOME TAX vs SMT. RASHMI KHANNA
ITA - 74 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs INDUS VALLEY PARTNERS (I) PVT LTD
ITA - 73 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME-TAX, TVM vs M/S.SRINIKETHAN TRUST, KOLLAM
ITA/106/2008ITAT Kerala
THE COMMISSIONER OF INCOME-TAX, TVM. vs M/S.SURYA SAMUDRA HOLIDAY RESORTS(P)LTD.
ITA/121/2008ITAT Kerala
COMMISSIONER OF INCOME-TAX,TRIVANDRUM vs EDAMON VANITHA SOCIETY,EDAMON,PUNALUR
ITA/134/2008ITAT Kerala
COMMNR. OF INCOME TAX, JALANDHAR-1 vs SHRI RAJIV BHATARA
CIVIL APPEAL No. 1121/2009ITAT SC
2 Judges
C.I.T.,JALANDHAR vs RAJIV BHATARA
C.A. No.-001121-001121 - 2009ITAT SC
ARIJIT PASAYAT MUKUNDAKAM SHARMA
