Recent Judgments

COMMISSIONER OF INCOME TAX DELHI III vs SAMTEL COLOR LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX vs INDRAPRASTHA MEDICAL CORPORATION LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DEL vs M/S JINDAL EXPORTS LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DELHI I vs ANANT RAJ INDUSTRIES P. LTD.

COMMISSIONER OF INCOME TAX vs C.J.INTERNATIONAL HOTELS LTD.

COMMISSIONER OF INCOME TAX DELHI II vs LEROY SOMER & CONTROLS INDIA P.LTD.

CIT vs OCL INDIA LTD

C.I.T vs INDIAN SUGAR EXIM CORPORATION LTD

COMMISSIONER OF INCOME TAX vs CADENCE DESIGN SYSTEMS I.P.LTD.

CIT vs NEGOLICE INDIA PVT LTD

THE COMMISSIONER OF INCOME TAX vs NOKIA INDIA LTD.

THE COMMISSIONR OF INCOME TAX vs NIS SPARTA LTD

COMMISSIONER OF INCOME TAX DELHI I vs CONTINENTAL PACKAGING P.LTD.

COMMISSIONER OF INCOME TAX vs NEHRU PLACE HOTELS LTD.

COMMISSIONER OF INCOME TAX DELHI I vs ANANT RAJ INDUSTRIES P. LTD.

COMMISSIONER OF INCOME TAX vs BIOSEED RESEARCH (INDIA) PVT. LIMITED

COMMISSIONER OF INCOME TAX vs BRIJBASI ART PRESS LIMITED

COMMISSIONER OF INCOME TAX DELHI-1 vs ALLIED STRIPS LTD

COMMISSIONER OF INCOME TAX DEL vs M/S JINDAL EXPORTS LTD.

THE COMMISSIONER OF INCOME TAX vs PUNJAB NATIONAL BANK

C.I.T.JDR. vs DR. SK OHRI

PREM CHAND SHARMA vs CIT, PANCHKULA AND ANR.

COMMISSIONR OF INCOME TAX vs VEGA INVESTMET & LEASING CO LTD

COMMISSIONER OF INCOME TAX vs M/S HINDUSTHAN ZINE LTD

SANGEET LODHA

THE BUDHEWSAL COOP SUGAR MILLS vs DCIT SPECIAL RANGE LDH

DIRECTOR OF INCOME TAX vs SHERATON INTERNATIONAL INC

DIRECTOR OF INCOME TAX vs SHERATON INTERNATIONAL INC.

DIRECTOR OF INCOME TAX vs SHERATON INTERNATIONAL INC.

DIRECTOR OF INCOME TAX vs SHERATON INTERNATIONAL INC.

DIRECTOR OF INCOME TAX vs SHERATON INTRNATIONAL INC