Recent Judgments

M/S. CONTINENTAL PROFILES LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

COMMISSIONER OF INCOME TAX, UDAIPUR vs M/S. HINDUSTAN ZINC LTD.

2 Judges

COMMISSIONER OF AGRICULTURAL INCOME TAX vs M.N.MONI

3 Judges

COMMISSIONER OF INCOME TAX, MEERUT AND ANR. vs M/S. HYUNDAI HEAVY INDUSTRIES CO. LTD

2 Judges

COMMISSIONER OF INCOME TAX, NEW DELHI vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD.

2 Judges

DILIP N. SHROFF vs JOINT COMMNR. OF INCOME TAX, MUMBAI &ANR

C0MMNR. OF INCOME TAX, NEW DELHI vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD

COMMNR. OF INCOME TAX, MEERUT vs M/S HYUNDAI HEAVY INDUSTRIES CO. LTD

SRI T. ASHOK PAI vs COMMISSIONER OF INCOME TAX, BANGALORE

COMMISSION OF AGRICULTURAL INCOME TAX vs M.N.MONI

M/S. AMBICA INDUSTRIES vs COMMISSIONER OF CENTRAL EXCISE

M/S. TANNA AND MODI vs C.L.T. MUMBAI XXV AND ORS.

2 Judges

COMMISSIONER OF INCOME TAX, PUNE vs SHIRKE CONSTRUCTION EQUIPMENT LTD.

2 Judges

M/S. TANNA & MODI vs C.I.T. MUMBAI XXV

S.B. SINHA P.K. BALASUBRAMANYAN

COMMNR. OF CUSTOMS (PORT), CHENNAI vs M/S. TOYOTA KIRLOSKAR MOTOR PVT. LTD

COMMNR. OF INCOME TAX, PUNE vs SHIRKE CONSTRUCTION EQUIPMENT LTD

SMT.KAUSHALYA WATI vs C.I.T.AMRITSAR

C.I.T.PATIALA vs M/S S.A.BUILDERS PVT.LTD.CHD

COMMISSIONER OF INCOME TAX vs P. MOHANAKALA

2 Judges

COMMNR. OF CENTRAL EXCISE, INDORE vs M/S. CETHAR VESSELS LTD.

COMMR.OF INCOME TAX vs P. MOHANAKALA

C I T vs M/S SHIVAM CONSTRUCTION CO.

RAVINDRAN @ JOHN vs SUPERINTENDENT OF CUSTOMS

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. MAHAVIR ALUMINIUM LTD

COMMNR OF CENTRAL EXCISE, BHAVNAGAR vs M/S. SAURASHTRA CHEMICALS LTD.

2 Judges

COMMISSIONER OF INCOME TAX V vs M/S ORACLE SOFTWARE INDIA LTD.

HON'BLE MR. JUSTICE VIKRAMAJIT SEN

C.I.T.JALANDHAR vs M/S ESS ESS KAY ENGG.CO.(P) LTD.

C.I.T. PATIALA vs M/S GURDWARA KARAMSAR

C.I.T.PATIALA vs M/S PB.STATE INDL.DEVELO.CORPN.LTD.CHD.

C.I.T. PATIALA vs M/S GANESH RICE MILLS BARNALA