Recent Judgments

C.I.T. PATIALA vs M/S BHARAT RICE MILLS

COMMISSIONER OF INCOME TAX V vs M/S ORACLE SOFTWARE INDIA LTD.

HON'BLE MR. JUSTICE VIKRAMAJIT SEN

COMMNR. OF CENTRAL EXCISE, BHAVNAGAR vs M/S. SAURASHTRA CHEMICALS LTD

M/S. RELAX SAFETY INDUSTRIES,MUMBAI &ANR vs COMNR.OF CUSTOMS,(IMPORT),MUMBAI

COMMISSIONER OF INCOME TAX vs RAMESH NAGPAL

COMMNR. OF CUSTOMS, MAHARASHTRA vs M/S. GALAXY ENTERTAINMENT (I) P.LTD.&ORS

C.I.T.AMRITSAR vs M/S GAJA NAND DALMIA & SONS

CIT, LDH. vs M/S SHIVAM CONSTRUCTION CO. LDH.

CIT, CHD. vs M/S PB. SMALL INDUSTRIES & EXPORT CORP.

COMMISSIONER OF INCOME TAX vs PREM NATH NAGPAL

COMMISSIONER OF INCOME TAX III vs M/S SIKKIM NANSEVA PRATISTHAN

C I T vs M/S STERIPLATE P. LTD.

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

C.I.T PATIALA vs M/S UNICANS & SONICS LTD. CHD

C I T vs M/S LAKHANI INDIA LTD.

COMMISSIONER OF IT LUDHIANA vs M/S NAHAR SPINNING MILLS

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

THE COMMR. OF INCOME TAX-III LDH. vs M/S NAHAR SPINNING MILLS LTD.

C.I.T.AMRITSAR vs KAPIL BHARANY(INDL)C/O M/SBINDRABAN

THE COMMR. OF INCOME TAX-III LDH. vs M/S NAHAR SPINNING MILLS LTD.

COMMISSIONER OF INCOME TAX CEN vs M/S SARB CONSULATE MARINE PROD

HON'BLE MS. JUSTICE MANJU GOEL,HON'BLE MS. JUSTICE ARUNA SURESH

M/S. LARSEN & TOUBRO LTD. vs COMMNR. OF CENTRAL EXCISE, PUNE-II

THE COMMISSIONER OF INCOME TAX vs ORIOLE EXPORTS P.LTD.

COMMISSIONER OF INCOME TAX vs GOYAL MG GASES LTD.

C I T vs M/S ECONOMIC DEV

CIT PATIALA vs M/S PRAN NATH GUPTA CHD.

M/S BHARTI TELECOM FINANCE LTD vs ASSISTANT COMMISSIONER OF INCO

HON'BLE MR. JUSTICE BADAR DURREZ AHMED

M/s Bharti Telecom Finance Ltd. vs Assistant Commissioner of Income Tax

COMMISSIONER OF INCOME TAX vs WOODWARD GOVERNOR INDIA PVT. LTD.

M/S. SPAN DIAGNOSTICS LTD. vs COMMNR. OF CENTRAL EXCISE, SURAT

COMMISSIONER OF INCOME TAX vs INDIA PVT. LTD.

COMMISSIONER OF INCOME TAX vs M/S DENSO INDIA LTD.

HON'BLE MS. JUSTICE MANJU GOEL,HON'BLE MS. JUSTICE ARUNA SURESH