Recent Judgments

M/S PRAGATI SILICONS PVT. LIMITED vs COMMISSIONER OF CENTRAL EXCISE, DELHI

COMMISSIONER OF INCOME TAX, COIMBATORE vs M/S. LAKSHMI MACHINE WORKS

C I T vs M/S NAHAR EXPORTS LTD.

M/S. ADHUNIK FOOD PRODUCTS (P) LTD.,U.P. vs COMNR. OF CENTRAL EXCISE, MEERUT

COMMR. OF CENTRAL EXCISE CHENNAI-I vs CHENNAI PETROLEUM CORPN. LTD

COMMR. OF INCOME TAX,KARNAL vs RAMESH BHAYANA

M/S. VIRLON TEXTILE MILLS LTD. vs COMNR. OF CENTRAL EXCISE, MUMBAI

THE COMMR. OF INCOME TAX vs THE HY. TOURISM CORP

M/S SARLA HANDICRAFTS PVT. LTD. vs ADDL. COMMISSIONER OF INCOME TAX

RAGHBIR SINGH vs INCOME TAX APPELLATE TRIBUNAL, CHD. & OR

M/S MATSUSHITA TELEVISION &AUDIO (I)LTD vs COMMNR. OF CUSTOMS

M/S.HOTEL AND ALLIED TRADERS (P) LTD. vs THE DEPUTY COMMISSIONER OF INCOMETAX

COMMNR. OF COMMERCIAL TAX,INDORE vs T.T.K. HEALTH CARE LTD

COMMISSIONER OF INCOME TAX, KOLKATA vs MUKUNDRAY K.SHAH

C.I.T.UDAIPUR vs M/S AKJ GRANITES PVT.LTD.

M/S LAXMI PIPES P LTD. vs CIT RTK

COMMISSIONER OF INCOME TAX AND ANR. vs M/S DISTILLERS CO. LTD.

2 Judges

COMMNR. OF INCOME TAX vs M/S. DISTILLERS CO. LTD

C.I.T.PATIALA vs M/S KULDIP INDL.CORPON.CHD

C.I.T.PATIALA vs M/SKULDIP INDL.CORPON.CHD.

C.I.T. PATIALA vs M/S KULDIP INDUSTRIAL CORPN.

C.I.T.JALANDHAR vs SHRI MANGAL SAIN HOSHIARPUR

M/S. BINANI INDUSTRIES LIMITED vs ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, VI CIRCLE, BANGALORE AND ORS.

2 Judges

M/S M.S.SHOES EAST LTD. vs COMMR.OF CUSTOMS,NEW DELHI

COMMISSIONER OF INCOME TAX, LDH. vs M/S L W S KNITWEARS LTD.

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

COMMISSIONER OF INCOME TAX,JLDHR vs M/S GURU NANAK MERCANTILE CO.,JLDHR

COMMISSIONER OF INCOME-TAX THIRUVANANTHAPURAM vs M/S BABY MARINE EXPORTS, KOLLAM

2 Judges

SHANKAR ENTERPRISES P.LTD. vs COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE B.N.CHATURVEDI

M/S SAHKAR ENTERPRISES P.LTD. vs COMMISSIONER OF INCOME TAX

COMMNR.OF INCOME TAX,THIRUVANANTHAPURAM vs M/S BABY MARINE EXPORTS KOLLAM