Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

M/S. KEMROCK INDUSTRIES & EXPORTS LTD. vs COMMNR. OF CENTRAL EXCISE, VADODARA

C.A. No.-000527-000527 - 2002ITAT SC
29/3/2007

COMMISSIONER OF CUSTOMS, MUMBAI vs M/S CLARIANT (INDIA) LIMITED, WORLI

C.A. No.-000509-000509 - 2002ITAT SC
29/3/2007

ZUARI INDUSTRIES LTD. vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

C.A. No.-000465-000465 - 2002ITAT SC
29/3/2007

C I T JODHPUR vs SHIV RATAN SONI

ITA/44/2004ITAT Rajasthan
28/3/2007

NEW DLEHI.

ITA/900/2006ITAT Delhi
28/3/2007

COMMISSIONER OF INTREST TAX vs M/S G.E.CAPITAL TRANSPORATION

ITA - 1274 / 2006ITAT Delhi
28/3/2007

CI.T vs HRY. LAND RECLAMATION DEVELOPMENT

ITR/152/1996ITAT Punjab & Haryana
26/3/2007

CI.T HRY. RTK vs M/S HRY. LAND RECLAMATION & DEV. LTD.

ITR/112/1997ITAT Punjab & Haryana
26/3/2007

C.I.T.AMRITSAR vs M/S AMRIK SINGH SURINDER SINGH ASR.

ITR/174/1989ITAT Punjab & Haryana
26/3/2007

AMAN SHIV MANDIR TRUST vs COMMR. OF INCOME TAX, CHD.

ITA/346/2006ITAT Punjab & Haryana
26/3/2007

COMMISSIONER OF INCOME TAX DEL vs M/S MAX INDIA LTD.

ITA/1174/2006ITAT Delhi

HON'BLE MR. JUSTICE B.N.CHATURVEDI

26/3/2007

AHLUWALIA CONSTRACTS I LTD. vs JT.COMMISSIONER OF INCOME TAX

ITA/165/2007ITAT Delhi

HON'BLE MR. JUSTICE B.N.CHATURVEDI

26/3/2007

COMMISSIONER OF INCOME TAX vs SANJEEV AGGARWAL

ITA/55/2004ITAT Punjab & Haryana
23/3/2007

COMMR.OF INCOME TAX-I, CHD. vs M/S METAL PRODUCTS OF INDIA

ITA/553/2006ITAT Punjab & Haryana
23/3/2007

NEW KAILASH COTTON FACTORY vs ASSESSING OFFICER, WARD-1, MANSA

ITA/510/2006ITAT Punjab & Haryana
21/3/2007

A.S. SASTRY vs CHIEF COMMNR. OF INCOME TAX

C.A. No.-001527-001527 - 2007ITAT SC
20/3/2007

COMMNR. OF CENTRAL EXCISE, MADRAS vs M/S. HOME ASHOK LEYLAND LTD

C.A. No.-008607-008607 - 2001ITAT SC
19/3/2007

M/S. STERLITE INDUSTRIES(INDIA) LTD. vs COMMISSIONER OF CUSTOMS, CHENNAI

C.A. No.-000151-000151 - 2002ITAT SC
19/3/2007

M/S AMRIT AGRO INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE GHAZIABAD

C.A. No.-008595-008596 - 2001ITAT SC
19/3/2007

COMMISSIONER OF INCOME TAX,LUDHIANA vs M/S HARNAM SINGH DARSHAN SINGH

ITA/48/2003ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

15/3/2007

COMMISSIONER OF INCOME TAX vs M/S MALIBU ESTATE

ITA/65/2006ITAT Delhi

HON'BLE MR. JUSTICE B.N.CHATURVEDI

15/3/2007

THE C.I.T.JALANDHAR vs M/S SUKHJIT STARCH & CHEMI.LTD.

ITR/92/1989ITAT Punjab & Haryana
14/3/2007

C.I.T.JALANDHAR vs M/S R.V.STEELS ROLLING MILLS. JAITU

ITR/71/1990ITAT Punjab & Haryana
14/3/2007

M/S. MEGHRAJ BISCUITS INDUSTRIES LTD. vs COMMNR. OF CENTRAL EXCISE, U.P

C.A. No.-008739-008741 - 2001ITAT SC
14/3/2007

COMMISSIONER OF INCOME TAX DEL vs ANIL KUMAR

ITA/875/2006ITAT Delhi

HON'BLE MR. JUSTICE B.N.CHATURVEDI

13/3/2007

C.I.T.PATIALA vs M/S PUNJAB FINICIAL CORPN.

ITR/113/1990ITAT Punjab & Haryana
12/3/2007

C.I.T LUDHIANA vs PANKAJ MUNJAL

ITR/63/1994ITAT Punjab & Haryana
12/3/2007

COMMISSIONER OF INCOME TAX vs M/S REEBOK INDIA COMPANY

ITA/914/2006ITAT Delhi

HON'BLE MR. JUSTICE B.N.CHATURVEDI

12/3/2007

COMMISSIOENR OF INCOME TAX CEN vs M/S HINDUSTAN TIN WORKS LTD.

ITA/1234/2006ITAT Delhi

HON'BLE MR. JUSTICE B.N.CHATURVEDI

9/3/2007

COMMISSIONER OF CUSTOMS (PREVENTIVE) vs VIJAY DASHARATH PATEL

CIVIL APPEAL No. 1204/2007ITAT SC

2 Judges

8/3/2007