Recent Judgments

M/S. MEGHRAJ BISCUITS INDUSTRIES LTD. vs COMMNR. OF CENTRAL EXCISE, U.P

COMMISSIONER OF INCOME TAX DEL vs ANIL KUMAR

HON'BLE MR. JUSTICE B.N.CHATURVEDI

C.I.T.PATIALA vs M/S PUNJAB FINICIAL CORPN.

C.I.T LUDHIANA vs PANKAJ MUNJAL

COMMISSIONER OF INCOME TAX vs M/S REEBOK INDIA COMPANY

HON'BLE MR. JUSTICE B.N.CHATURVEDI

COMMISSIOENR OF INCOME TAX CEN vs M/S HINDUSTAN TIN WORKS LTD.

HON'BLE MR. JUSTICE B.N.CHATURVEDI

COMMISSIONER OF CUSTOMS (PREVENTIVE) vs VIJAY DASHARATH PATEL

2 Judges

COMMNR. OF SALES TAX, ORISSA vs CROWN RE-ROLLER (P) LTD.

S.B. SINHA MARKANDEY KATJU

COMMNR. OF CUSTOMS (PREVENTIVE) vs VIJAY DASHARATH PATEL

COMMISSIONER OF I.T.,PATIALA vs M/S GOYAL ELECTRIC STORES(P) L

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

COMMISSIONER OF INCOME TAX-I vs M/S PUNJAB STATE INDUSTRIAL DEV. CORP.

C.I.T.PATIALA vs M/S GURU NANAKCONSTN.CO.MALERKOTLA.

M/S. MIL INDIA LTD. vs COMMISSIONER OF CENTRAL EXCISE, NOIDA

CIT PTA. vs VINOD KUMAR GUPTA

C.I.T.PATIALA vs M/S METALWAYS(P)LTD.CHD.

COMMISSIONER OF INCOME TAX PATIALA vs METALWAYS (P) LTD CHANDIGARH

C.I.T PATIALA vs M/S METALWAYS (P) LTD.CHD.

COMMISSIONER OF INCOME TAX DEL vs M/S DEWAN KRAFT SYSTEM P. LTD.

HON'BLE MR. JUSTICE B.N.CHATURVEDI

ALLIED ELECTRONICS AND MAGNETICS LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

RABINDRA CHANDRA PAUL vs COMMR.OF CUSTOMS (PREVENTIVE) SHILLONG

ALLIED ELECTRONICS AND MAGNETICS LTD. vs DEPUTY COMMISSIONER OF INCOME

RAM KISHAN vs COMMISSIONER OF INCOME TAX

CIT ROHTAK vs SMT.RAJWANTI DHALL FARIDABAD

USHA RANI vs C I T

COMMISSIONER OF INCOME TAX, RAIPUR vs SAMIRCHAND SHRIVASTAVA

COMMISSIONER OF INCOME TAX vs R.K.NAGPAL

COMMISSIONER OF INCOME TAX vs NARENDRA KUMAR GUPTA

COMMISSIONER OF INCOME TAX, RAIPUR vs NARENDRA KUMAR GUPTA

M/S. VIVIDH MARBLES PVT.LTD. vs COMMERCIAL TAX OFFICER

S.B. SINHA MARKANDEY KATJU

MANISH MAHESHWARI vs ASSTT.COMMNR.OF INCOME TAX