Recent Judgments

COMMISSIONER OF INCOME TAX, BILASPUR vs MOHD.KAYUM, SURAJPUR

COMMISSIONER OF INCOME TAX, BILASPUR vs RAJENDRA KUMAR AGRAWAL, BILASPUR

COMMISSIONER OF INCOME TAX vs M/S AVON CYCLES LTD.

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

COMMNR., SALES TAX, U.P. vs S/S. BHARAT BONE MILL

S.B. SINHA MARKANDEY KATJU

COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs U.P.DISTILLERS ASSOCIATION

COMMISSIONER OF INCOME TAX V vs NU-CORK PRODUCTS P. LTD.

HON'BLE MR. JUSTICE B.N.CHATURVEDI

C.I.T.PATIALA vs PARKASH CHAND JAIN

M/S RELLA RAM SANT RAM vs COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE B.N.CHATURVEDI

THE COMMR. OF INCOME TAX-I CHD. vs M/S PB. STATE INDL. DEV. CORP. CHD.

C.I.T. LUDHIANA vs M/S PAWAN KANT AND SONS

ZORA SINGH vs COMMISSIONER OF INCOME TAX KARNAL

COMMISSIONER OF INCOME TAX DEL vs KULWANT RAI

HON'BLE MR. JUSTICE B.N.CHATURVEDI

COMMISSIONER OF INCOME TAX vs VARDHMAN SPINNING & GEN. MILLS LTD.

COMMNR. OF CUSTOMS, MUMBAI vs M/S. VISHAL EXPORTS OVERSEAS LTD

CIT JALANDHAR vs RAKESH KUMAR C/O JAIN SHAWLS W

COMMR. OF INCOME TAX, CHD.-II vs M/S SEMOCONDUCTOR, COMPLEX LTD. MOHALI

COMMISSIONER OF INCOME TAX JALANDHAR vs MULKH RAJ SHARMA JALANDHAR

M/S.VIRTUAL SOFT SYSTEMS LTD. vs COMMISSIONER OF INCOME TAX, DELHI-I

M/S.VIRTUAL SOFT SYSTEMS LTD. vs COMMISSIONER OF INCOME TAX, DELHI-I

M/S BANSAL POLUTRY AND FEED INDUSTRIES vs COMMR. OF INCOME TAX LDH. AND ANR.

C.I.T. AMRITSAR vs M/S AMRITSAR SLOVEX (P) LTD.

THE DHAPALI CO-OPERAATIVVE LAB&CON SOC vs COMMISSIOSNER OF INCOME TAX

M/S BANSAL POLUTRY AND FEED INDUSTRIES vs COMMR. OF INCOME TAX LDH. AND ANR.

HOSHIARPUR ROLLER FLOUR MILLS vs THE INCOME TAX OFFICER AND ORS.

S/S. KUMAR MOTORS vs COMMNR. OF SALES TAX, U.P

S.B. SINHA MARKANDEY KATJU

COMMR.OF CUSTOMS(PORT) vs M/S J.K. CORPORATION LTD

COMMR.OF CUSTOMS(PORT) vs M/S J.K. CORPORATION LTD

THE COMMISSIONER OF INCOME TAX LDH vs M/S RAJ & SAN DEEPS LTD LDH

C.I.T.AMRITSAR vs M/S SHREE LALIT FABRICS(P)LTD.

C.I.T.PATIALA vs M/S ASHOKA STEEL INDU.& FLOUR MILLS