Recent Judgments

M/S M.S.SHOES EAST LTD. vs COMMR.OF CUSTOMS,NEW DELHI

COMMISSIONER OF INCOME TAX, LDH. vs M/S L W S KNITWEARS LTD.

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

COMMISSIONER OF INCOME TAX,JLDHR vs M/S GURU NANAK MERCANTILE CO.,JLDHR

COMMISSIONER OF INCOME-TAX THIRUVANANTHAPURAM vs M/S BABY MARINE EXPORTS, KOLLAM

2 Judges

SHANKAR ENTERPRISES P.LTD. vs COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE B.N.CHATURVEDI

M/S SAHKAR ENTERPRISES P.LTD. vs COMMISSIONER OF INCOME TAX

COMMNR.OF INCOME TAX,THIRUVANANTHAPURAM vs M/S BABY MARINE EXPORTS KOLLAM

M/S. KEMROCK INDUSTRIES & EXPORTS LTD. vs COMMNR. OF CENTRAL EXCISE, VADODARA

COMMISSIONER OF CUSTOMS, MUMBAI vs M/S CLARIANT (INDIA) LIMITED, WORLI

ZUARI INDUSTRIES LTD. vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

C I T JODHPUR vs SHIV RATAN SONI

NEW DLEHI.

COMMISSIONER OF INTREST TAX vs M/S G.E.CAPITAL TRANSPORATION

CI.T vs HRY. LAND RECLAMATION DEVELOPMENT

CI.T HRY. RTK vs M/S HRY. LAND RECLAMATION & DEV. LTD.

C.I.T.AMRITSAR vs M/S AMRIK SINGH SURINDER SINGH ASR.

AMAN SHIV MANDIR TRUST vs COMMR. OF INCOME TAX, CHD.

COMMISSIONER OF INCOME TAX DEL vs M/S MAX INDIA LTD.

HON'BLE MR. JUSTICE B.N.CHATURVEDI

AHLUWALIA CONSTRACTS I LTD. vs JT.COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE B.N.CHATURVEDI

COMMISSIONER OF INCOME TAX vs SANJEEV AGGARWAL

COMMR.OF INCOME TAX-I, CHD. vs M/S METAL PRODUCTS OF INDIA

NEW KAILASH COTTON FACTORY vs ASSESSING OFFICER, WARD-1, MANSA

A.S. SASTRY vs CHIEF COMMNR. OF INCOME TAX

COMMNR. OF CENTRAL EXCISE, MADRAS vs M/S. HOME ASHOK LEYLAND LTD

M/S. STERLITE INDUSTRIES(INDIA) LTD. vs COMMISSIONER OF CUSTOMS, CHENNAI

M/S AMRIT AGRO INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE GHAZIABAD

COMMISSIONER OF INCOME TAX,LUDHIANA vs M/S HARNAM SINGH DARSHAN SINGH

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

COMMISSIONER OF INCOME TAX vs M/S MALIBU ESTATE

HON'BLE MR. JUSTICE B.N.CHATURVEDI

THE C.I.T.JALANDHAR vs M/S SUKHJIT STARCH & CHEMI.LTD.

C.I.T.JALANDHAR vs M/S R.V.STEELS ROLLING MILLS. JAITU