Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
THE COMMISSIONER OF INCOME TAX III vs SHAMBHU MERCANTILE LTD.
ITA - 49 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI-1 vs ALLIED STRIPS LTD
ITA/791/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NEGOLICE INDIA PVT LTD
ITA/986/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
C.I.T vs IMI NORGREN HEROIN P.LTD
ITA/477/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI vs AJANTA OFFSET & PACKAGING LTD.
ITA/476/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs SURYA ROSHNI LTD.
ITA/802/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs OCL INDIA LTD
ITA/1063/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs NEHRU PLACE HOTELS LTD.
ITA/546/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs MITSUBISHI CORPORATION INDIA P
ITA/969/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX V vs M/S NESTLE INDIA LTD.
ITA/1474/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI III vs SAMTEL COLOR LTD.
ITA/701/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs INDRAPRASTHA MEDICAL CORPORATION LTD.
ITA/344/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S JINDAL EXPORTS LTD.
ITA/402/2005ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI I vs ANANT RAJ INDUSTRIES P. LTD.
ITA - 456 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs C.J.INTERNATIONAL HOTELS LTD.
ITA - 453 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI II vs LEROY SOMER & CONTROLS INDIA P.LTD.
ITA - 407 / 2008ITAT Delhi
CIT vs OCL INDIA LTD
ITA - 1063 / 2007ITAT Delhi
C.I.T vs INDIAN SUGAR EXIM CORPORATION LTD
ITA - 989 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs CADENCE DESIGN SYSTEMS I.P.LTD.
ITA - 992 / 2007ITAT Delhi
CIT vs NEGOLICE INDIA PVT LTD
ITA - 986 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs NOKIA INDIA LTD.
ITA - 914 / 2007ITAT Delhi
THE COMMISSIONR OF INCOME TAX vs NIS SPARTA LTD
ITA - 907 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI I vs CONTINENTAL PACKAGING P.LTD.
ITA - 829 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs NEHRU PLACE HOTELS LTD.
ITA - 546 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI I vs ANANT RAJ INDUSTRIES P. LTD.
ITA - 462 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs BIOSEED RESEARCH (INDIA) PVT. LIMITED
ITA - 719 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs BRIJBASI ART PRESS LIMITED
ITA - 708 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI-1 vs ALLIED STRIPS LTD
ITA - 791 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs M/S JINDAL EXPORTS LTD.
ITA - 402 / 2005ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs PUNJAB NATIONAL BANK
ITA - 163 / 2009ITAT Delhi
