Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
COMMISSIONER OF INCOME TAX vs ANUPAM SWEETS
ITA/216/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
CIT, LUDHIANA vs M/S EASTMAN INDUSTRIES LUDHIANAN
ITA/2/2010ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
CIT LUDHIANA vs NAVEEN CHANDER LUDHIANA
ITA/7/2010ITAT Punjab & Haryana
M/S THE TOTGAR'S CO-OP.SALE STY.LTD. vs INCOME-TAX OFFICER,KARNATAKA
C.A. No.-001622-001622 - 2010ITAT SC
COMMISSIONER OF INCOME TAX DEL vs KHAITAN CHEMICALS & FERTILIZER
ITA/164/2007ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX HISAR vs VISHWANATH CONTRACTOR
ITA/711/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
COMMISSIONER OF INCOME TAX vs ECS LIMITED
ITA - 1003 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.
ITA - 1018 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs ECS LTD.
ITA - 1030 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs LEAR AUTOMOTIVE INDIA LTD
ITA - 110 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs BISHAN CHAND MUKESH KUMAR
ITA - 114 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs KAIJA KARINA TOOR
ITA/571/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
CIT PANCHKULA vs M/S HARYANA TOURISM CORPN. LTD.
ITA/567/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs THE BASTI SUGAR MILLS CO. LTD
ITA/232/2005ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI-IV vs HONEYWELL INTERNATIONAL (INDIA) PVT. LTD.
ITA - 95 / 2010ITAT Delhi
CIT, JALANDHAR vs M/S SHIVALIK KSHETRIYA GRAMIN BANK
ITA/595/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY TEWARI
K.SREEKANTAN PILLAI vs THE INCOME TAX OFFICER
ITA/1775/2009ITAT Kerala
CIT, FARIDABAD vs M/S NUCHEM LTD. FARIDABAD
ITA/323/2009ITAT Punjab & Haryana
CIT, JALANDHAR vs M/S SHIVALIK KSHETRIYA GRAMIN BANK HOSHIARPUR
ITA/596/2009ITAT Punjab & Haryana
ASSISTANT COMMISSIONER OF INCOME TAX AND ANR. vs M/S. HOTEL BLUE MOON
CIVIL APPEAL No. 1198/2010ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs HARI RAM CHHAGAN LAL & PARTY
ITA - 1255 / 2008ITAT Delhi
M/S MITSUBISHI CORPORATION DELHI vs JOINT COMMNR.OF INCOME TAX DELHI
C.A. No.-005493-005493 - 2003ITAT SC
ASSTT.COMMR.OF INCOME TAX vs M/S HOTEL BLUE MOON
C.A. No.-001198-001198 - 2010ITAT SC
COMMISSIONER OF INCOME TAX vs HARI RAM CHHAGAN LAL & PARTY
ITA/1255/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs EICHER LTD
ITA - 118 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD.
ITA - 113 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI IV vs IMPULSE INTERNATIONAL P.LTD.
ITA - 104 / 2010ITAT Delhi
CIT-II, CHANDIGARH vs JASBIR SINGH AND ORS.
ITA/458/2009ITAT Punjab & Haryana
CIT, FARIDABAD vs P.K. SARWAL
ITA/366/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX-VI vs ULTIMATE FASHION MAKER LTD.
ITA-63/2010ITAT Delhi