Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
TARINI DEVELOPERS vs ACIT
ITA - 430 / 2011ITAT Delhi
VARDAN BUILDCON vs ACIT
ITA - 429 / 2011ITAT Delhi
MALIKA DEVELOPERS vs ACIT
ITA - 431 / 2011ITAT Delhi
CIT vs SADAN VIKAS INDIA LTD
ITA - 348 / 2011ITAT Delhi
LAC-CUM-A C A vs IT OFFICER
ITA/456/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
MADAN LAL vs COMMISSIONER OF IT & ANR
ITA/390/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX AAYKAR BHAWAN vs MARKET COMMITTEE ASSAND
ITA/810/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-II vs M/S SOVEREIGN EXPORTS
ITA/74/2011ITAT Punjab & Haryana
CIT vs GOYAL MG GASES PVT LTD
ITA/335/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs GOYAL MG GASES PVT LTD
ITA - 335 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S BANSAL SWEET HOUSE
ITA/126/2004ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX-I CHD. vs M/S CHD. CONSRUCTION CO. PVT. LTD., CHD.
ITA/446/2006ITAT Punjab & Haryana
STATE BANK OF TRAVANCORE vs M/S KINGSTON COMPUTERS(I) P.LTD
C.A. No.-002014-002014 - 2011ITAT SC
CIT vs RASANDIK ENGG INDS INDIA LTD
ITA - 325 / 2011ITAT Delhi
CIT vs MAWANA SUGAR LTD
ITA - 330 / 2011ITAT Delhi
CIT vs SAHARA INDIA EMPLOYEES CONTRIBUTORY PROVIDENT FUND TRUST
ITA - 387 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX,TRICHUR vs M/S.LINK HIRE PURCHASE & LEASING CO.P.LT
ITA/92/2007ITAT Kerala
HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S.SEA PEARL ENTERPRISES, CHANDIROOR,
ITA/346/2010ITAT Kerala
HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF INCOME TAX,COCHIN vs M/S.MUTHOOT BANKERS,MUTHOOTTU TOWERS
ITA/296/2010ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs LITTLE FLOWER KURIES & ENTERPRISES LTD
ITA/735/2009ITAT Kerala
THE COMMISSIONER OF INCOME TAX,COCHIN vs M/S.METROLLA STEELS LTD.,MUVATTUPUZHA
ITA/256/2010ITAT Kerala
THE COMMISSIONER OF INCOMETAX,TRICHUR vs M.S,MASTER LINK LEASING & FINANCE LTD.
ITA/10/2007ITAT Kerala
COMMISSIONER OF INCOME TAX vs M/S LAKSHMI ENERGY & FOODS. LTD.
ITA/857/2010ITAT Punjab & Haryana
M/S THE NAKODAR COOP. SUGAR MILLS LTD. vs COMMISSIONER OF INCOME TAX AND ANR.
ITA/2/2006ITAT Punjab & Haryana
CIT vs JOHN MELLOR
ITA/172/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
M/S UTTAM INDUSTRIES vs COMMNR.OF CENTRAL EXCISE HARYANA
C.A. No.-003727-003728 - 2005ITAT SC
COMMISSIONER OF WEALTH TAX vs MOTOR & GENRAL FINANCE LTD
WTA/3/2007ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMM. OF WEALTH TAX vs MOTOR & GENERAL FINANCE LTD
WTA/2/2007ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE MOTOR & GENERAL FINANCE LT vs COMMISSIONER OF INCOME TAX VI
ITA/123/2007ITAT Delhi
CASES PERTAINING TO SPECIAL BENCHES
CIT vs SPENTEX INDUSTRIES LTD
ITA/1080/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA