Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
COMMISSIONER OF INCOME TAX-I, CHD vs ANJANA SEHGAL, CHD
ITA/276/2004ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
Commissioner of Income Tax vs Agricultural Market Committee,
ITTA/335/2008ITAT Telangana
V.V.S.RAO,G.KRISHNA MOHAN REDDY
Commissioner of Income Tax, vs Agricultural Market Committee,
ITTA/251/2008ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax vs Agricultural Market Committee
ITTA/333/2008ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax, vs Agricultural Market Committe
ITTA/16/2009ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax, Guntur. vs Agricultural Market Committee, Kangiri.
ITTA/318/2008ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax, vs Agricultural Market Committee,
ITTA/328/2008ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
GVK INDS. LTD vs THE INCOME TAX OFFICER
C.A. No.-007796-007796 - 1997ITAT SC
C.I.T., PANCHKULA vs M/S MUKTA METAL WORKS
ITA/22/2008ITAT Punjab & Haryana
CIT, FARIDABAD vs M/S NHPC LTD.
ITA/485/2010ITAT Punjab & Haryana
C I T vs M/S LIBERTY SHOES LTD.
ITA/140/2007ITAT Punjab & Haryana
M/S. MUSTAN TAHERBHAI vs COMMNR. OF CENTRAL EXCISE & CUSTOMS
C.A. No.-003788-003788 - 2003ITAT SC
CIT vs TRENT BRANDS LTD
ITA - 360 / 2011ITAT Delhi
THE COMMISSIONER OF IT -I vs M/S RANA POLYCOT LTD
ITA/400/2005ITAT Punjab & Haryana
THE CHIEF COMMISSIONER OF INCOME TAX vs BHARTO DEVI
ITA/392/2006ITAT Punjab & Haryana
CHIEF COMMISSIONER OF INCOME TAX vs M/S OK PLAY INDIA LTD
ITA/414/2006ITAT Punjab & Haryana
C I T vs SHAHABAD COOP. SUGAR MILLS LTD.
ITA/472/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs DEEP CHAND
ITA/3/2007ITAT Punjab & Haryana
THE CATHOLIC SYRIAN BANK LTD.THRISSUR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/137/2008ITAT Kerala
THE CATHOLIC SYRIAN BANK LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/5/2010ITAT Kerala
CIT, FARIDABAD vs K.N.AGGARWAL FARIDABAD
ITA/162/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, HISAR vs MARKET COMMITTEE BHATTU
ITA/827/2010ITAT Punjab & Haryana
COMM. OF INCOEM TAX-I, JALANDHAR vs M/S DOABA CO-OPERATIVE SUGAR MILLS LTD
ITA/847/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-I AMRITSAR vs HARJOT SINGH
ITA/842/2010ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX vs KRISHAN LAL
ITA/290/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, HISAR vs MARKET COMMITTEE RATIA
ITA/829/2010ITAT Punjab & Haryana
TARINI DEVELOPERS vs ACIT
ITA/430/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
VARDAN BUILDCON vs ACIT
ITA/429/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs SADAN VIKAS INDIA LTD
ITA/348/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
MALIKA DEVELOPERS vs ACIT
ITA/431/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA