Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
THE COMMISSIONER OF INCOME TAX-VI vs ULTIMATE FASHION MAKER LTD
ITA/63/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs NATIOANL HOUSING BANK
ITA - 72 / 2010ITAT Delhi
C I T vs M/S PUNJAB STATE WAREHOUSING
ITA/670/2008ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY TEWARI
COMMISSIONER OF INCOME TAX vs ACC RIO TINTO EXPLORATION LTD
ITA/547/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs DCM SHRIRAM INDUSTRIES LTD.
ITA - 80 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX,RAIPUR vs SMT.MUSKAN ROHRA
TAXC/15/2009ITAT Chhattisgarh
SHYAMLAL AGRAWAL vs INCOME TAX OFFICER
TAXC/46/2009ITAT Chhattisgarh
C.I.T. vs ACHHELAL JAISWAL
ITA/70/1999ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX,RAIPUR vs PRAHLAD RAI AGRAWAL
TAXC/17/2009ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX,RAIPUR vs SMT.MEERA DEVI AGRAWAL
TAXC/16/2009ITAT Chhattisgarh
M/S.LEADER ENGINEERING WORKS vs COMMNR.,CENTRAL EXCISE,JALANDHAR
C.A. No.-000939-000941 - 2010ITAT SC
INCOME TAX OFFICER vs BHAGWATI PRASAD RAIKA
ITA/6/2006ITAT Chhattisgarh
INCOME TAX OFFICER vs SMT.NIRMALA LUNIA, DURG
ITA/7/2006ITAT Chhattisgarh
CIT, FARIDABAD vs ESCORTS AUTO COMPONENTS, FARIDABAD
ITA/77/2009ITAT Punjab & Haryana
CIT, PATIALA vs HARJIT SINGH
ITA/703/2009ITAT Punjab & Haryana
ANITA CHADHA vs CIT, LUDHIANA
ITA/706/2009ITAT Punjab & Haryana
DIRECTOR OF INCOME TAX vs INDIAN NATIONAL SCIENCE ACADEMY
ITA - 1345 / 2008ITAT Delhi
Commissioner of Income Tax
ITA/119/2002ITAT Delhi
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD
ITA - 121 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD
ITA - 120 / 2010ITAT Delhi
M/S.TATA TEA LIMITED vs THE ASST.COMMISSIONER OF INCOME TAX
ITA/87/2009ITAT Kerala
CIT CHANDIGARH vs M/S BHAGWATI STEELS, CHANDIGARH
ITA/693/2009ITAT Punjab & Haryana
CIT-II CHANDIGARH vs M/S CROWN MILK SPECIALTIES PVT. LTD.
ITA/696/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOMET AX V vs EON TECHNOLOGY P.LTD.
ITA - 51 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs AKOI SAAB HOTEL IMPERIAL
ITA - 91 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs INDIAN RAILWAY FINANCE CORPORATION LTD.
ITA - 70 / 2010ITAT Delhi
CIT, FARIDABAD vs GURBACHAN SINGH
ITA/686/2009ITAT Punjab & Haryana
C.I.T. vs M/S.BRITISH AIRWAYS
C.A. No.-000751-000751 - 2010ITAT SC
C.I.T..MUMBAI vs M/S.EMPTEE POLY-YARN PVT.LTD
C.A. No.-000786-000786 - 2010ITAT SC
C.I.T.,NASHIK vs SHRI SATPUDA TAPI PARISAR SSK LTD
C.A. No.-000617-000617 - 2010ITAT SC