Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
COMMISSIONER OF INCOME TAX: DELHI-VIII vs ASHOK MITTAL
ITA/27/2013ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE COMMI.OF INCOME-RAX HYD. vs SHRI SRICHAND
ITTA/91/2001ITAT Telangana
CHALLA KODANDA RAM,G.CHANDRAIAH
SOCIETY FOR INTEGRATED DEV.IN URBANANDR.A vs COMM.OF INCOME TAX AP.II HYD
ITTA/97/2001ITAT Telangana
CHALLA KODANDA RAM,G.CHANDRAIAH
THE COMMI.OF INCOME-TAX VISK. vs KANCHANGAN SEA FOODS LTD.VIJAYAWADA.
ITTA/31/2001ITAT Telangana
CHALLA KODANDA RAM,G.CHANDRAIAH
COMMISSIONER OF INCOME TAX vs M/S ASSOCIATE TECHNO PLASTICS P. LTD
ITA/20/2000ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. AL-GAYATRI TRADING CO.PVT. LTD.
ITA/189/2013ITAT Kerala
HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR
Commissioner of Income tax II, vs Shri N.Laxman Rao,
ITTA/565/2013ITAT Telangana
M/S QUALCOMM INCORPORATED vs THE ASSISTANT DIRECTOR OF INCOME TAX
ITA - 500 / 2013ITAT Delhi
COMMISSIONER OF INCOME TAX AHMEDABAD III vs PURIDEVI MAHENDRAKUMAR CHAUDHARY
TAXAP/944/2013ITAT Gujarat
M/S BHANDARI SPINNING MILLS LTD vs THE INCOME TAX OFFICER
ITA/283/2007ITAT Karnataka
N.KUMAR,RATHNAKALA
THE COMMISSIONER OF INCOME-TAX vs SHRI SANDESH NAGARAJ
ITA/195/2013ITAT Karnataka
N.KUMAR,RATHNAKALA
THE COMMISSIONER OF INCOME TAX vs M/S MC DOWELL AND CO LTD
ITA/338/2007ITAT Karnataka
N.KUMAR,RATHNAKALA
THE COMMISSIONER OF INCOME TAX vs SRI BERNARD MATHIAS PRABHU
ITA/290/2007ITAT Karnataka
N.KUMAR,RATHNAKALA
GSPC GAS COMPANY LTD vs DEPUTY COMMISSIONER OF INCOME TAX
SCA/14746/2013ITAT Gujarat
COMMISSIONER OF INCOME TAX V vs UMANG HIRALAL THAKKAR
TAXAP/1000/2013ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
CIT PATIALA vs KARANBIR SINGH,HUF,PATIALA
ITR/20/1999ITAT Punjab & Haryana
NIMS MANAGEMENT INSTITUTION PVT LTD vs THE TAX RECOVERY OFFICER
WP/38139/2013ITAT Karnataka
B.V.NAGARATHNA
THE COMMISSILONER OF INCOME TAX vs DR R BALAJI
ITA/109/2013ITAT Karnataka
N.KUMAR,RATHNAKALA
SMT PRAMEELA KRISHNA vs THE INCOME TAX OFFICER
ITA/325/2012ITAT Karnataka
N.KUMAR,RATHNAKALA
COMMISSIONER OF INCOME TAX-I, vs SHREYANS INDUSTRIES LTD.
ITA/277/2004ITAT Punjab & Haryana
CIT, FARIDABAD vs AMTEK AUTO LTD. GURGAON
ITA/651/2009ITAT Punjab & Haryana
CIT-I CHANDIGARH vs M/S PUNJAB MANDI BOARD CHANDIGARH
ITA/441/2009ITAT Punjab & Haryana
SMT G RATHNAVATHI RAO vs THE LAND ACQUISITION OFFICER
WP/22762/2011ITAT Karnataka
ANAND BYRAREDDY
THE COMMI.OF INCOMTAX.VIJAYAWADA. vs M/S.VANADURGA ENTERPRISES TENALI.
ITTA/10/2001ITAT Telangana
CHALLA KODANDA RAM,G.CHANDRAIAH
M/S TEKTRONICS ENGINEERING DEVELOPMENT vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/409/2013ITAT Karnataka
N.KUMAR,RATHNAKALA
THE COMMISSIONER OF INCOME TAX vs M/S ABHISHEK DEVELOPERS
ITA/397/2007ITAT Karnataka
N.KUMAR,RATHNAKALA
M/S RAJA HOUSING LTD vs THE ASSISTANT COMMISSIONER OF
ITA/401/2013ITAT Karnataka
N.KUMAR,RATHNAKALA
SABARMATI GAS LTD vs COMMISSIONER OF INCOME TAX - GANDHINAGAR
SCA/14689/2013ITAT Gujarat
PETERPLAST SYNTHETICS PVT LTD vs ASSTT.COMMISSIONER OF INCOME TAX
SCA/13504/2013ITAT Gujarat
THE COMMISSIONER OF INCOME TAX-IV vs DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
ITA - 494 / 2013ITAT Delhi
