Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,073 total)

COMMISSIONER OF INCOME TAX DELHI XIV NEW DELHI vs AHRI ARUN MALHOTRA

ITA/1157/2009ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

25/11/2013

ORACLE SOFTWARE INDIA LTD. vs COMMISSIONER OF INCOME TAX DEL

ITA/961/2006ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

25/11/2013

ORACLE INDIA PVT. LTD. vs COMMISSIONER OF INCOME TAX, DELHI

ITA/447/2009ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MR PRAKASH L SADHWANI

ITA/417/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MRS MANISHA A SADHWANI

ITA/414/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MRS BINDU R SADHWANI

ITA/423/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MR ASHOK A SADHWANI

ITA/418/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MRS RENU ARJUNDAS

ITA/416/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MR LAL T SADHWANI

ITA/421/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MR RAMESH SADHWANI

ITA/420/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MR MAHESH L SADHWANI

ITA/425/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MR ARJUNDAS T SADHWANI

ITA/426/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

LATE SMT KRISHNA BAJAJ vs THE ASST COMMISSIONER OF INCOME TAX

ITA/391/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs SHRI RAJKUMAR SADHWANI

ITA/415/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MRS SAVITHA MANGARAM SADHWANI

ITA/422/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs SRI N LEELA KUMAR

ITA/384/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MRS NIRMALA L SADHWANI

ITA/424/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

THE COMMISSIONER OF INCOME TAX vs MR MANGARAM SADHWANI

ITA/419/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

25/11/2013

ORACLE INDIA PRIVATE LIMITED vs COMMISSIONER OF INCOME TAX

ITA/25/2012ITAT Delhi
25/11/2013

M/S BROADWAYS OVERSEAS LTD. vs CIT JALANDHAR

ITA/234/2009ITAT Punjab & Haryana
22/11/2013

HANUMAN DASS vs COMMISSIONER,INCOME TAX

ITA/72/1999ITAT Punjab & Haryana
22/11/2013

R S HEMALATHA vs THE JOINT COMMISSIONER OF

WA/2168/2013ITAT Karnataka

N.KUMAR,RATHNAKALA

22/11/2013

CIT vs NR PORTFOLIO PVT LTD

ITA/1019/2011ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

22/11/2013

COMMISSIONER OF INCOME TAX vs VIRENDARA KUMAR GUPTA

ITA/563/2013ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

22/11/2013

COMMISSIONER OF INCOME TAX vs SHARAD JAIN

ITA/564/2013ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

22/11/2013

COMMISSIONER OF INCOME TAX vs NR PORTFOLIO PVT LTD

ITA/1018/2011ITAT Delhi
22/11/2013

DIRECTOR OF INCOME TAX vs INFRASOFT LTD

ITA/1034/2009ITAT Delhi
22/11/2013

COMMISSIONER OF INCOME TAX-V vs SHRI ASHOK KUMAR RALHAN

ITA/505/2013ITAT Delhi
22/11/2013

COMMISSIONER OF INCOME TAX vs VIRENDARA KUMAR GUPTA

ITA - 563 / 2013ITAT Delhi
22/11/2013

CIT JALANDHAR vs M/S DOUBL;E AAY CASTING INDIA

ITA/11/2000ITAT Punjab & Haryana
21/11/2013