Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,253 total)

The Director of Income-Tax (Exemptions) vs Abid Road Khan Charitable AND Educational Trust

ITTA/602/2013ITAT Telangana
17/12/2013

Commissioner of Income tax, vs M/s. Southern Rocks and Minerals Private Limited

ITTA/597/2013ITAT Telangana
17/12/2013

Commissioner of Income Tax, vs M/s. S.V.Engineering Constructions,

ITTA/598/2013ITAT Telangana
17/12/2013

Commissioner of Income Tax vs Nidamanuru Educational Society

ITTA/601/2013ITAT Telangana
17/12/2013

THE COMMISSIONER OF INCOME-TAX vs M/S. BHARATH BEEDI WORKS LTD.,

ITA/798/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

THE COMMISSIONER OF INCOME TAX vs M/S ICDS LIMITED

ITA/582/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

THE COMMISSIONER OF INCOME TAX vs M/S. BHARATH BEEDI WORKS LTD

ITA/800/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

THE COMMISSIONER OF INCOME TAX vs M/S ICDS LIMITED

ITA/583/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

THE COMMISSIONER OF INCOME TAX vs SRI THIMMARAYA SHETTY

ITA/802/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

THE COMMISSIONER OF INCOME TAX vs M/S ICDS LIMITED

ITA/581/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

SHRI FASEEH AHMED vs THE DEPUTY COMMISSIONER OF INCOME TAX

ITA/586/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

THE COMMISSIONER OF INCOME TAX vs M/S ICDS LIMITED

ITA/580/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

M/S KOOLNEST PVT LTD vs THE DY COMMISSIONER OF INCOME TAX

ITA/733/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

THE COMMISSIONER OF INCOME TAX vs M/S WIPRO GE MEDICAL SYSTEMS PVT LTD

ITA/925/2007ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

COMMISSIONER OF INCOME TAX-III vs M/S SAMI LABS LIMITED

ITA/111/2013ITAT Karnataka

N.KUMAR,RATHNAKALA

17/12/2013

Commissioner Of Income Tax-I vs Arihant Charitable Trust

ITA/5/2012ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

16/12/2013

M/S. INDO SCOTISH BRAND PVT. LTD. (DISTILLERY) vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2

ITA/270/2013ITAT Kerala
16/12/2013

THE COMMISSIONER OF INCOME TAX vs SHRI.G.P.JOSEKUTTAN

ITA/1616/2009ITAT Kerala
16/12/2013

LI & FUNG INDIA PVT LTD vs COMMISSIONER OF INCOME TAX

ITA/306/2012ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

16/12/2013

RAJNI GUGNANI vs COMMISSIONER OF INCOME TAX ROHTAK

ITA/41/2013ITAT Punjab & Haryana
13/12/2013

THEE COMMSSR.OF INCOME TAX.HYD. vs CHALLA SHANKER REDDY.HYD.

ITTA/80/2002ITAT Telangana

L.NARASIMHA REDDY,T.SUNIL CHOWDARY

13/12/2013

M/S Raga Finvest Ltd vs The Asstt. Commissioner Of Income Tax

WP/2461/2013ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

12/12/2013

Smt. Radhadevi Chandak vs Income-Tax Appellant Tribunal (The Tribunal)

ITA/188/2010ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

12/12/2013

COMMISSIONER OF INCOME TAX, PT vs AMARINDER SINGH.

ITR/216/1999ITAT Punjab & Haryana
12/12/2013

C.I.T.UDAIPUR vs M/S SHREE RAJASTHAN SYNTEX LTD.

ITA/16/2012ITAT Rajasthan
12/12/2013

C.I.T.CENTRAL,JAIPUR vs M/S SUPERTECH DIAMOND TOOLS PVT.LTD.

ITA/74/2012ITAT Rajasthan
12/12/2013

M/S. SARAVANA CONSTRUCTIONS PVT LTD., vs ASSISTANT COMMISSIONER OF INCOME TAX

WP/50527/2013ITAT Karnataka

B.V.NAGARATHNA

12/12/2013

BENEFIT FILM CITY (INDIA) LTD vs SHRI GOPAL S PANDIT

WP/48269/2012ITAT Karnataka

B.V.PINTO

12/12/2013

WIPRO LIMITED vs THE STATE OF KARNATAKA

STRP/684/2013ITAT Karnataka

N.KUMAR,RATHNAKALA

12/12/2013

COMMISSIONER OF INCOME TAX vs M/S HOME DE ROYALE

ITA/9/2010ITAT Madhya Pradesh
11/12/2013