Recent Judgments

C.I.T.JALANDHAR vs M/S KAKKAR COMPLEX & STEELS

PRABHU COFFEE WORKS vs THE ADDITIONAL COMMISSIONER

JAWAD RAHIM,B.MANOHAR

M/S VISVESVARAYA TECHNOLOGICAL UNIVERSITY vs THE ASSISTANT COMMISSIONER OF

DILIP B BHOSALE,B.MANOHAR

DEEPAK KUMAR P SHENVI vs STATE OF MAHARASHTRA

A.N.VENUGOPALA GOWDA

COMMISSIONER OF INCOME TAX vs BHARTI HEXACOM LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

CIT vs BHARTI HEXACOM LIMITED

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

COMMISSIONER OF INCOME TAX vs BHARTI TELENET LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

CIT vs BHARTIHEXACOM LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

CIT vs BHARTI AIRTEL LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD.

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

The Commissioner of Income Tax-IV, vs M/s New Meena Bazar Internationlal (P) Limited,

The Commissioner of Income Tax (Central) vs M/s. Kanyakaparameswari Engineering Ltd.,

THE COMMISSIONER OF INCOME TAX vs M/S SASKEN COMMUNICATION

N.KUMAR,RATHNAKALA

COMMISSIONER OF INCOME TAX vs BHARTI HEXACOM LTD

CIT vs BHARTI CELLULAR LTD

COMMISSIONER OF INCOME TAX vs BHARTI HEXACOM LTD

CIT vs BHARTI CELLULAR LTD

M/S. IBM INDIA PRIVATE LTD., vs INCOME TAX OFFICER (INTERNATIONAL TAXATION)

N.KUMAR,RATHNAKALA

COMMISSIONER OF INCOME TAX, DLEHI - VIII vs DEEPTI GUPTA

T.R PRADEEP WARRIER vs THE ASSISTANT COMMISSIONER OF INCOME TAX

SRI. K.V. GEORGE vs THE COMMISSIONER OF INCOME TAX

COCONUT PALM BEACH GARDEN vs COMMISSIONER OF INCOME TAX

C.I.T. vs M/S. RAJ.RAJYA SAHKARI SANG LTD.

DIRECTOR OF INCOME TAX (EXEMPTION) vs GUJARAT STATE COUNCIL FOR BLOOD TRANSFUSION

COMMISSIONER OF INCOME TAX-IV vs M/S DIXON TECHNOLOGIES (I) PVT LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

COMMISSIONER OF INCOME TAX-IV vs M/S DIXON TECHNOLOGIES(I) PVT LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

COMMISSIONER OF INCOME TAX - XV vs BHARTI MISHRA

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

The Director of Income-Tax-(Exemptions) vs M/s Ramoji Foundation

THE COMMISSIONER OF INCOME-TAX vs M/S BHARATH ELECTRONICS LTD

N.KUMAR,RATHNAKALA

THE COMMISSIONER OF INCOME-TAX vs M/S. SUN MICROSYSTEMS INDIA PVT. LTD.,

N.KUMAR,RATHNAKALA