Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,287 total)

COMMISSIONER OF INCOME TAX-IV vs SADBHAV ENGINEERING LTD

TAXAP/2644/2010ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

26/12/2013

COMMISSIONER OF INCOME TAX-III vs RAJRATNA METAL INDUSTRIES LTD

TAXAP/2378/2010ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

26/12/2013

COMMISSIONER OF INCOME TAX-III vs THE GENERAL CO OP BANK LTD

TAXAP/2365/2010ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

26/12/2013

COMMISSIONER OF INCOME TAX-I vs BESSAR DIAMOND MANUFACTURING COMPANY PRIVATE LIMITED

TAXAP/1655/2010ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

26/12/2013

COMMISSIONER OF INCOME TAX -II vs KIRI DYES AND CHEMICALS PVT. LTD.

TAXAP/1506/2010ITAT Gujarat
26/12/2013

COMMISSIONER OF INCOME TAX vs M/S. COMED CHEMICALS PVT. LTD.

TAXAP/1479/2006ITAT Gujarat
26/12/2013

THE COMMISSIONER OF INCOME TAX-I, vs INTOX INDIA LTD.

TAXAP/1410/2007ITAT Gujarat
26/12/2013

COMMISSIONER OF INCOME TAX-II vs M/S JMC PROJECTS (INDIA) LTD

TAXAP/712/2009ITAT Gujarat
26/12/2013

THE COMMISSIONER OF INCOME TAX vs INDO SWISS EMBROIDERY INDUSTRIES LTD.

TAXAP/859/2007ITAT Gujarat
26/12/2013

COMMISSIONER OF INCOME TAX vs ALPANIL INDUSTRIES

TAXAP/1653/2005ITAT Gujarat
26/12/2013

COMMISSIONER OF INCOME TAX-I, BARODA vs BANCO PRODUCTS (INDIA) LTD.

TAXAP/1430/2005ITAT Gujarat
26/12/2013

SRIRAM REFREGERATION INDUSTRIES vs INCOME TAX OFFICER HYDERABAD

ITTA/71/2000ITAT Telangana

CHALLA KODANDA RAM,G.CHANDRAIAH

24/12/2013

Director of Income Tax ( International Taxation) vs M/s. JDH International LLC,

ITTA/573/2013ITAT Telangana
24/12/2013

COMMISSIONER OF INCOME TAX vs VIRENDARA KUMAR GUPTA

ITA-563/2013ITAT Delhi
22/12/2013

COMMISSIONER OF INCOME TAX-II vs M/S M RAVJI OIL INDUSTRIES LTD

TAXAP/767/2009ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.D.KOTHARI

21/12/2013

ASST. C I T vs SARABHAI FOUNDATION

TAXAP/45/2001ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX-I vs BISAZZA INDIA LIMITED

TAXAP/2255/2009ITAT Gujarat
21/12/2013

MANJU KUMAR HNO 95 SEC.11 CHD. vs CIT PATIALA

ITR/186/1998ITAT Punjab & Haryana
21/12/2013

COMMISSIONER OF INCOME TAX vs PARAS MOTORS MFG CO

TAXAP/1226/2010ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs VAPI PRODUCT INDUSTRIES.

TAXAP/422/2007ITAT Gujarat
21/12/2013

M/S MODERN FARM SERVICES,BATHI vs THE COMMISSIONER OF INCOME TAX

ITA/24/2000ITAT Punjab & Haryana
21/12/2013

COMMISSIONER OF INCOME TAX vs GALA POLY PLAST

TAXAP/1394/2010ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs BISAZZA INDIA LIMITED

TAXAP/1703/2005ITAT Gujarat
21/12/2013

DY.C.I.T. vs JEMBY CHEM PVT. LTD.

TAXAP/202/2003ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX-II vs K PATEL CHEMO PHARMA PVT LTD

TAXAP/2162/2009ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs CADILA PHARMACEUTICALS LTD.

TAXAP/399/2007ITAT Gujarat
21/12/2013

THE COMMISSIONER OF INCOME TAX-I vs CADILA HEALTHCARE LTD.

TAXAP/1420/2008ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs SIDDH INTERNATIONAL

TAXAP/1480/2009ITAT Gujarat
21/12/2013

THE COMMISSIONER OF INCOME TAX vs B S PANWAR (INDL.)

TAXAP/1501/2008ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs KALPATARU POWER TRANSMISSION COMPANY LTD.

TAXAP/874/2008ITAT Gujarat
21/12/2013