Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
The Commissioner Of Income Tax vs Smt. Sakuntala Devi Gupta
ITA/218/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
M/S.KADAKKAL EDUCATIONAL TRUST vs THE INCOME TAX OFFICER, WARD I
WP(C)/798/2014ITAT Kerala
CIT, FARIDABAD vs K.L. TANEJA, PROP. PROMPT SECURITY SERVICES, FARID
ITA/14/2009ITAT Punjab & Haryana
M/S GRAND LILLY MOTELS LTD vs INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH AND ORS.
ITA/355/2013ITAT Punjab & Haryana
CIT-FARIDABAD vs NEW VIKAS COOP. HOUSE BUILD. SOCITY. LTD.
ITA/292/2009ITAT Punjab & Haryana
SWATI MENTHOL & ALLIED CHEMICALS LTD vs JOINT DIRECTOR - DIRECTORATE OF REVENUE INTELLIGENCE
SCA/2894/2013ITAT Gujarat
M/S.SOUNDARYA TEXTILES vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/35/2012ITAT Kerala
The Regional P.F. Commissioner vs Commissioner Of Income Tax
WP/21767/2013ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE AJIT SINGH
THE NEW INDIA ASSURANCE CO.LTD - MUMBAI/SURAT vs DINESHKUMAR CHHOTELAL TIWARI
FA/2957/2013ITAT Gujarat
HONOURABLE MR. JUSTICE M.D. SHAH
THE NEW INDIA ASSURANCE CO.LTD - MUMBAI/SURAT vs DINESHKUMAR CHHOTELAL TIWARI
FA/2956/2013ITAT Gujarat
HONOURABLE MR. JUSTICE M.D. SHAH
THE NEW INDIA ASSURANCE CO.LTD - MUMBAI/SURAT vs DINESHKUMAR CHHOTELAL TIWARI
FA/2955/2013ITAT Gujarat
HONOURABLE MR. JUSTICE M.D. SHAH
THE NEW INDIA ASSURANCE CO.LTD - MUMBAI/SURAT vs DINESHKUMAR CHHOTELAL TIWARI
FA/2954/2013ITAT Gujarat
HONOURABLE MR. JUSTICE M.D. SHAH
C I T vs JAIPUR VIDYUT VITRAN NIGAM LTD
ITA/281/2011ITAT Rajasthan
AJAY RASTOGI,JAINENDRA KUMAR RANKA
CIT vs JAIPUR VIDYUT VITRAN NIGAM LTD
ITA/280/2011ITAT Rajasthan
JAINENDRA KUMAR RANKA,AJAY RASTOGI
C I T vs JAIPUR VIDYUT VITRAN NIGAM LTD
ITA/278/2011ITAT Rajasthan
JAINENDRA KUMAR RANKA,AJAY RASTOGI
C I T JAIPUR vs RAJ RAJ VIDYUT UTPADAN NIGAM LTD
ITA/103/2011ITAT Rajasthan
JAINENDRA KUMAR RANKA,AJAY RASTOGI
THE COMMISSIONER OF INCOME TAX vs SHRI.K.P.RASHIDALI
ITA/266/2010ITAT Kerala
VIJAY SOLVEX LTD vs C I T ALWAR
ITA/185/2004ITAT Rajasthan
C I T vs JAIPUR VIDYUT VITRAN NIGAM LTD
ITA/301/2011ITAT Rajasthan
The Commissione Of Income Tax,Indore vs M/S Bright Automotives
ITA/108/2005ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE SHANTANU KEMKAR
LACHMANDAS & SONS,COCHIN-35 vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/344/2010ITAT Kerala
C I T JAIPUR vs JAWAHAR KALA KENDRA
ITA/121/2012ITAT Rajasthan
COMMISSIONER OF INCPME TAX vs M/S. S.B.PROPERTIES
ITR/70/1995ITAT Rajasthan
Commissioner Of Incomet Tax vs M/S Heeralal Kacharmal
ITA/91/2005ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE SHANTANU KEMKAR
Commissioner Of Income Tax-I Indore vs Premier Industries India Ltd. Indore
ITA/79/2005ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE SHANTANU KEMKAR
THE COMMISSIONER OF INCOME TAX vs M/S. ALAPPATT CONSUMER ELECTRONICS
ITA/181/2010ITAT Kerala
C I T JAIPUR-II JAIPUR vs M/S RAJ FASTNERS PVT LTD
ITA/247/2012ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX vs M/S. COCHIN STOCK EXCHANGE LTD.
ITA/93/2010ITAT Kerala
The Commissioner of Income Tax (Central) vs M/s Lahari Homes
ITTA/616/2013ITAT Telangana
Commissioner of Income Tax-III vs Maytas NCC JV
ITTA/614/2013ITAT Telangana