Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
THE SOUTH INDIAN BANK LTD,THRISSUR vs THE COMMISSIONER OF INCOMETAX TRICHUR
ITA/189/2011ITAT Kerala
THE SOUTH INDIAN BANK LTD,TRICHUR vs THE COMMISSIONR OF INCOME TAX
ITA/186/2011ITAT Kerala
COMMISSIONER INCOME TAX-I vs CHD DEVELOPERS LTD
ITA/298/2013ITAT Delhi
CENTRAL WAREHOUSING CORPORATION
ITA/308/2013ITAT Delhi
COMMISSIONER OF INCOME TAX-III vs SUNRISE TOOLING SYSTEM PVT. LTD.
ITA/399/2013ITAT Delhi
NATIONAL INSURANCE COMPANY vs BAHADURSINH @ BATUKSINH BHIKHUBHA JHALA
FA/3545/2009ITAT Gujarat
HONOURABLE MS. JUSTICE HARSHA DEVANI
THE COMMISSIONER OF INCOME TAX-1,COCHIN vs M/S.AKAY FLAVOURS & AROMATICS (P) LTD.
ITA/141/2011ITAT Kerala
M/S TRILOK CHAND GIRDHARILAL andPART vs I T O WARD SAWAIMADHOPUR
ITA/577/2009ITAT Rajasthan
C I T vs RAM SINGH
ITA/117/2004ITAT Rajasthan
COMMISSIONER OF INCOME TAX I LUDHIANA vs M/S SATISH ESTATE P LTD
ITA/126/2013ITAT Punjab & Haryana
Commissioner The Commissioner Of Income Tax-Ii vs Ritesh Kumar Kumat
ITA/63/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE SHANTANU KEMKAR
JOY ALUKKAS INDIA PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)
ITA/230/2013ITAT Kerala
COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S. POABSON GRANITE PRODUCTS PVT. LTD
ITA/576/2009ITAT Kerala
MADHU KAUL vs COMMISSIONER OF INCOME TAX
ITA/89/1999ITAT Punjab & Haryana
Commissioner Of Income Tax vs R.K.D.F.Educational Society
MAIT/11/2008ITAT Madhya Pradesh
M/S PICCADILY HOTELS PVT LTD vs COMMISSIONER OF IT & ANR
ITA/348/2005ITAT Punjab & Haryana
DIRECTOR OF INCOME TAX (EXEMPTION) vs SABARMATI ASHRAM GAUSHALA TRUST
TAXAP/1162/2013ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S.MERIYA BANKERS
ITA/980/2009ITAT Kerala
THANKAMMA OOMMEN vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/9/2013ITAT Kerala
PASMINA WD/O PRAVINSINH PARMAR vs ORIENTAL INSURANCE CO. TLD.
X-OBJ/159/2009ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
ORIENTAL INSURANCE CO. TLD. vs PASMINA WD/O PRAVINSINH PARMAR
FA/3141/2006ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
M/S HINDUSTAN HYDRAULICS vs C.I.T JALANDHAR
ITR/567/1995ITAT Punjab & Haryana
CIT(CENTRAL) LUDHIANA vs M/S HINDUSTAN HYDRAULICS,JALAN
ITR/29/1998ITAT Punjab & Haryana
The C.I.T.-Ii Indore vs Dinesh Agrawal
ITA/88/2003ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE SHANTANU KEMKAR
Commissioner Of Income Tax vs M/S Sanyukta Grih Nirman Sahakari Sansthan Maryadit
ITA/31/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE AJIT SINGH
Commissioner Of Income Tax vs M/S Sanyukta Grih Nirman Sahakari Sansthan Maryadit
ITA/29/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE AJIT SINGH
Commissioner Of Income Tax vs M/S Sanyukta Grih Nirman Sahakari Sansthan Maryadit
ITA/28/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE AJIT SINGH
The Commissioner vs M/S Siel Financial Services Ltd
ITA/209/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE AJIT SINGH
N.K.UNNIKRISHNA PANICKER vs COMMISSIONER OF INCOME TAX
ITA/44/2011ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs M/S DHANPAT RAI AND SONS
ITA/51/1999ITAT Punjab & Haryana
