Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
COMMISSIONER OF INCOME TAX vs M/S JAYSHREE GEMS & JEWELLERY
ITA/775/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAYSHREE GEMS & JEWELLERY
ITA/53/2013ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAYSHREE GEMS & JEWELLERY
ITA/1025/2010ITAT Delhi
Dr.Mrs.Shalini Saxena vs Ito-2 (2)
ITA/158/2009ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
SASI ENTERPRISES vs ASSISTANT COMMISSIONER OF INCOME TAX
Crl.A. No.-000061-000061 - 2007ITAT SC
SASI ENTERPRISES vs ASSISTANT COMMISSIONER OF INCOME TAX
Crl.A. No.-000061-000061 - 2007ITAT K.S. RADHAKRISHNAN
A.K. SIKRI
Madhya Pradesh State Civil Supplies Corporation Ltd. Bhopal vs Commissioner, Of Income Tax (Tds)
WP/21358/2013ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
THE COMMISSIONER OF IT vs NARINDER KUMAR
ITA/99/2006ITAT Punjab & Haryana
MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE ASHUTOSH MOHUNTA
THE COMMISSIONER OF IT vs KAILASH KUMAR
ITA/640/2005ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,THE TAXING OFFICER
M/S.MEDICAL LAND, TRICHUR vs COMMISSIONER OF INCOME TAX,KOCHI
ITA/221/2012ITAT Kerala
THE COMMISSIONER OF INCOME TAX,TVM. vs M/S. MUTHOOT GENERAL FINANCE,TVM.
ITA/87/2011ITAT Kerala
THE COMMR. OF INCOME TAX vs SUBHASH CHANDER
ITA/203/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs MANOJ KUMAR SEKHRI
ITA/101/2004ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs SUBHASH CHANDER SEKHRI
ITA/142/2004ITAT Punjab & Haryana
TARABEN VASANJI BALDANIYA vs THE UNITED INDIA INSURANCE COMPANY LTD.
X-OBJ/92/2008ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
THE UNITED INDIA INSURANCE COMPANY LTD. vs TARABEN VASANJI BALDANIYA
FA/2744/2006ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
C I T vs VARINDER RAWLLEY
ITA/218/2007ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX ROHTAK vs STOCK HOME INDIA LTD ROHTAK
ITA/265/2013ITAT Punjab & Haryana
PRAMOD KUMAR vs COMMISSIONER OF INCOME TAX PANCHKULA
ITA/250/2012ITAT Punjab & Haryana
RAJESH KUMAR vs COMMISSIONER OF INCOME TAX PATIALA
ITA/264/2013ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX II AMRITSAR vs JAGJIT SINGH CHAHAL
ITA/58/2013ITAT Punjab & Haryana
C I T vs M/S KAMAL INDUSTRY
ITA/231/2007ITAT Punjab & Haryana
C I T vs MOHINDER SINGH
ITA/91/2007ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX-IV vs EMPIRE BUILTECH PVT LTD
ITA/493/2013ITAT Delhi
Commissioner Of Income Tax-Ii vs M/S S.K. Minerals
ITA/52/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
P.A.NOORUDDIN vs INCOME TAX APPELLATE TRIBUNAL
OP/3225/2001ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs ST.MARY'S MALANKARA SEMINARY
ITA/185/2011ITAT Kerala
COMMISSIONER OF INCOME TAX II vs GUJARAT CO.OP. MILK MARKETING FEDERATION LTD
TAXAP/758/2013ITAT Gujarat
PUNJAB STATE IND. DEVELOPMENT CORPORATION, CHANDIGARH vs INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH AND OTHERS
CWP/13697/1997ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MR. JUSTICE RAJAN GUPTA
ANUPAM TELE SERVICES vs INCOME TAX OFFICER
TAXAP/556/2013ITAT Gujarat