PUNJAB STATE IND. DEVELOPMENT CORPORATION, CHANDIGARH vs. INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH AND OTHERS
CWP/13697/1997HC Punjab & HaryanaPHHC01017137199722 January 2014Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE RAJAN GUPTA1 pages
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IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 13697 of 1997 Decided on : 22.01.2014 Punjab State Industrial Development Corporation . . . Petitioner Versus Income Tax Appellate Tribunal, Chandigarh and another . . . Respondents CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL HON'BLE MRS. JUSTICE ANITA CHAUDHRY PRESENT: None. **** AJAY KUMAR MITTAL, J. (Oral) Case called twice. No one has put in appearance on behalf of the parties. Dismissed for want of prosecution. (AJAY KUMAR MITTAL) JUDGE (ANITA CHAUDHRY) January 22, 2014 JUDGE J.Ram
Jawala Ram 2014.01.23 16:30 I attest to the accuracy and integrity of this document
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