Recent Judgments

C I T vs M/S CONSULTING ENG GROUP LTD

TELICHERRY MINORITY WELFARE TRUST vs THE COMMISSIONER OF INCOME TAX

OSWAL AGRO MILLS LTD vs COMMISSIONER OF INCOME TAX

OSWAL AGRO MILLS LTD vs COMMISSIONER OF INCOME TAX

C I T AJMER vs JAI KUMAR BAKLIWAL

SHAKUNTLA THUKRAL vs COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs SHRI.V.V.MOHAMMED

HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR

GUJARAT STATE ROAD TRANSPORT CORPORATION vs BHARATKUMAR PARSHOTTAMDAS PATEL

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs HEIRS OF DECD ASHWINBHAI TULSIBHAI PATEL- JAYSHRIBEN WD-O ASHWINBHAI T. PATEL

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs HEIRS OF DECD MUKESHBHAI KASHIRAM PATEL- BHAVNABEN WD-O MUKESHBHAI KASHIRAM

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs BABULAL UGARCHAND PATEL

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs NANDABEN WD-O RAJESHBHAI ALIAS RAMANBHAI JAGJIVANDAS THAKKAR

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs HEIRS OF DECD KALUBHAI JOITARAM PATEL- JOITARAM KASHIDAS PATEL

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs NANDABEN WD-O. KANUBHAI AMBALAL RAVAL

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs HEIRS OF DECD RAJESHBHAI SHANKARLAL PATEL

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

USHA JOHNSON vs THE COMMISSIONER OF INCOME TAX

M/S RAJ BRICKS FILED vs INCOME TAX OFFICER

DIRECTOR OF INCOME TAX vs E FUNDS IT SOLUTION

DIRECTOR OF INCOME TAX vs M/S E FUNDS IT SOLUTION

THE DIRECTOR OF INCOME TAX (EXEMPTION), MUMBAI vs THE INCOME TAX APPELLATE TRIBUNAL AND ANR.

HON'BLE THE CHIEF JUSTICE, HON'BLE SHRI JUSTICE M.S. SANKLECHA

Madhya Pradesh Road Development Corporation Ltd. vs Commissioner Of Income Tax (Tds)

HON'BLE THE CHIEF JUSTICE

THE COMMISSIONER OF INCOME TAX-II, COCHIN vs SRI.ARUN DAVID

HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR

M/S LIBERTY ENTERPRISES vs COMMISSIONER OF INCOME TAX

M/S LIBERTY FOOTWEAR CO. vs COMMISSIONER OF INCOME TAX

M/S LIBERTY GROUP MARKETING DIVISION THRG RAMAN BANSAL vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN KARNAL

THE COMMISSIONER OF INCOME TAX-V vs M/S QUANTUM CODERS LTD

COMMISSIONER OF INCOME TAX,JALANDHAR vs K.D.PRABHAKAR(HUF)C/O GOPAL DASS KHURMA

MR. JUSTICE R.C. KATHURIA (RETD.),MR. JUSTICE RAMESHWAR SINGH MALIK

ASHWIN R SMITH vs ASSISTANT COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

RATILAL C SMITH vs ASSISTANT COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

C M SMITH AND SONS vs ASSISTANT COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI