Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
COMMISSIONER OF INCOME TAX II vs GUJARAT STATE FINANCIAL SERVICES LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-V vs SHANTABEN K PATEL
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX - II vs M/S FRONTLINE CORPORATION LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX - II vs GHCL LIMITED
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX - II vs GUJARAT STATE FINANCIAL SERVICES LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX - II vs GUJARAT STATE FINANCIAL SERVICES LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX - II vs GUJARAT STATE FINANCIAL SERVICES LTD., WING-B, 3RD FLOOR,
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD., WING-B, 3RD FLOOR,
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-I LUDHIANA vs MANJIT SINGH
THE COMMISSIONER OF INCOME TAX vs SHRI MADAN GOPAL BANSAL
JAINENDRA KUMAR RANKA,AJAY RASTOGI
THE COMMISSIONER OF INCOME TAX vs SHRI MADAN GOPAL BANSAL
THE COMMISSIONER OF INCOME TAX-II, NASHIK vs M/S RAMDEO OIL INDUSTRIES, JALGAON
HON'BLE SHRI JUSTICE S C DHARMADHIKARI,HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE
THE COMMISSIONER OF INCOME TAX vs WENS CARGO MOVERS PVT. LTD
ALSTOM INDIA LIMITED - THROUGH AUTHORIZED SIGNATORY vs UNION OF INDIA
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
DR.K.C.MAMMEN vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ONASSIS AXLES PRIVATE LIMITED vs COMMISSIONER OF INCOME TAX
GUJARAT CARBON & INDUSTRIES LTD. vs ASSTT.COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
KARSANBHAI GANDABHAI PATEL SHOP NO. 7 vs TAX RECOVERY OFFICER
DINESHCHANDRA BHAILALBHAI GANDHI vs TAX RECOVERY OFFICER
ME & MUMMY HOSPITAL vs ASSISTANT COMMISSIONER OF INCOME TAX
ASHABEN RAMESH VALRANI vs COMMISSIONER OF INCOME TAX
THE COMMISSIONER OF INCOME TAX vs SANDEEP GOYAL
DIVISIONAL CONTROLLER vs LEGAL HEIRS OF JAYANTILAL NANALAL PATEL
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA