Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
A D AMIN vs AHMEDABAD DISTRICT PANCHAYAT
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE
R.N PATEL vs GUJARAT STATE ROAD TRANSPORT CORPORATION
HONOURABLE MR. JUSTICE R.M.CHHAYA
GSRTC vs R.N.PATEL
HONOURABLE MR. JUSTICE R.M.CHHAYA
RAJIV GUPTA vs C I T
RAJINDER MOHAN SINGH vs C I T AMRITSAR AND ORS.
BHAGYODAY INVESTMENT PVT. LTD.LDH vs CI.T LDH
M/S S.V.AUTO INDUSTRIES vs COMMISSIONER OF INCOME TAX
COMMISSIONER OF INCOME TAX JALANDHAR -II JALANDHAR vs JASBIR SINGH
M/S ANAND INTERNATIONAL vs COMMISSIONER OF INCOME TAX
COMMISSIONER OF INCOME TAX (CENTRAL) vs SONIA UPPAL
THE COMMISSION OF INCOME TAX -II COCHIN vs SRI.V.S.RAMAKRISHNAN,
DR. XIVIER J. PULIKKAL vs DEPUTY COMMISSIONER OF INCOME TAX
C.I.T.II vs M/S HARI SINGH and ASSOCIATES
COMMISSIONER OF INCOME TAX vs KHAZAN SINGH
C.I.T. vs Mp.State Handloom
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax-Ii vs Siddharth Tubes Ltd.
HON'BLE THE CHIEF JUSTICE
CC I T BIKANER vs M/S G P TAPARIA
DINESH MAHESHWARI,BANWARI LAL SHARMA
JASHVANTLAL NATVERLAL KANSARA vs INCOME TAX OFFICER CO.WARD 4 (2)
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
GEETABEN SUDHIR DESAI vs ASST. COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
SUDHIR CHHOTUBHAI DESAI vs ASST. COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
SURESH NARAIN BHATNAGAR vs INCOME TAX OFFICER
GAURAV V.SHAH vs ASSISTANT COMMISSIONER OF INCOME TAX
PADMASHI DEVJI VITHLANI vs COMMISSIONER OF INCOME TAX
COMMERCIAL TAX OFFICER, RAJASTHAN vs BINANI CEMENT LTD
H.L. DATTU S.A. BOBDE
NATIONAL INSURANCE COMPANY LTD. vs HEMLATABEN PANDHARINATH JAGTAP
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
RAVINDER PAL SINGH vs COMMISSIONER OF INCOME TAX-II, AAYAKAR BHAWAN, LUDHIANA
COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
