Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
MANHARBHAI MULJIBHAI KAKADIA vs INCOME TAX OFFICER
SCA/15101/2004ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
KAKADIA BUILDERS PVT. LTD. vs INCOME TAX OFFICER
SCA/15097/2004ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-II, COCHIN vs M/S.E.K.K.& CO., MUNICIPAL BUILDING, PERUMBAVOOR
ITA/119/2013ITAT Kerala
M/S MUTHOOT FINCORP LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 1(1)
WP(C)/5985/2014ITAT Kerala
DIWAKAR COTTON MILLS vs C I T, ROHTAK
ITA/385/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S HIRA INDUSTRIES LTD., RAIPUR
ITA/89/2003ITAT Chhattisgarh
C I T KOTA vs M/S DEEPAK REAL ESTATE DEVELOPERS P LTD
ITA/581/2011ITAT Rajasthan
TAX (E) INV. CIRCLE-II vs PETROLEUM SPORTS PROMOTION BOARD
ITA/262/2013ITAT Delhi
M/S. PATEL - KNR JV vs THE COMMISSIONER OF INCOME TAX - 24 AND ANR.
WP/422/2013ITAT Bombay
HON'BLE THE CHIEF JUSTICE, HON'BLE SHRI JUSTICE M.S. SANKLECHA
ACORUS UNITECH WIRELESS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
W.P.(C)-1954/2013ITAT Delhi
COMMISSIONER OF INCOME TAX I vs GLOBAL EDUCATION SOCIETY
ITA/130/2013ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MR JUSTICE RAJIV SHARMA
SHRI ROMESH KUMAR vs COMMISSIONER OF INCOME TAX LDH
ITA/111/1999ITAT Punjab & Haryana
M/S DHODHA HOUSE,PROPRIETOR vs COMMISSIONER OF INCOME TAX,JAL
ITA/50/2000ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX CIRCLE 18(1) vs M/S URBAN MASS TRANSIT LTD.
ITA-84/2014ITAT Delhi
COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. SUPER SYNOTEX (INDIA) LTD.
C.A. No.-009154-009156 - 2003ITAT SC
COMMISSIONER OF INCOME TAX CIRCLE 18(1) vs M/S URBAN MASS TRANSIT LTD
ITA/84/2014ITAT Delhi
TORRENT POWER SEC LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/22991/2005ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
CREATIVE CO-OPERATIVE CREDIT SOCIETY LIMITED vs AMAL GARG-DY.COMMISSIONER OF INCOME TAX
SCA/22417/2005ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
DHAVAL N PATEL vs COMMISSIONER OF INCOME TAX, AHMEDABAD - IV
SCA/14422/2008ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
GUJARAT PAGUTHAN ENERGY CORPORATION PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4,
SCA/13825/2009ITAT Gujarat
RAM MANKAR vs COMMISSIONER OF INCOME TAX, AHMEDABAD - IV
SCA/14423/2008ITAT Gujarat
C I T vs Y M SINGLA
ITA/90/2007ITAT Punjab & Haryana
UNION OF INDIA THROUGH DIRECTOR OF INCOME TAX vs M/S TATA CHEMICALS LTD.
CIVIL APPEAL No. 6301/2011ITAT SC
2 Judges
KAMAL JAYANTILAL SHAH vs DIRECTOR OF INCOME TAX - INVESTIGATION - SURAT
SCA/15684/2013ITAT Gujarat
N.S.S.KARAYOGAM vs THE COMMISSIONER OF INCOME TAX
ITA/19/2014ITAT Kerala
C.I.T., I- JODHPUR vs M/S VAISHALI AVENUE, JODHPUR
ITA/218/2013ITAT Rajasthan
CIT vs UNIWORD TELECOM LTD
ITA - 269 / 2011ITAT Delhi
INTERNATIONAL CONVEYORS LTD. vs COMMNR. OF CENTRAL EXCISE & CUSTOMS
C.A. No.-007895-007895 - 2004ITAT SC
INTERNATIONAL CONVEYORS LTD. vs COMMNR. OF CENTRAL EXCISE & CUSTOMS
C.A. No.-007895-007895 - 2004ITAT ANIL R. DAVE
SHIVA KIRTI SINGH
M/S. KOSTUB INVESTMENT LTD vs COMMISSIONER OF INCOME TAX
ITA/10/2014ITAT Delhi
