Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
THE COMMISSIONER OF INCOME TAX-I vs SAHJANAND ASSOCIATES
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs MEMON DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs SHREENATHAJI DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs DARSHAN DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs SHITAL CORPORATION
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs KRISHNADEEP DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs GOVERDHAN DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs GAYATRI DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs HARIOM DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs AMBICA DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs SAHJANAND ASSOCIATES
INCOME TAX OFFICER WARD 1 vs CHITRAKOOT CORPORATION
COMMISSIONER OF INCOME TAX BATHINDA vs DARSHANA DEVI
CIT-III. LUDHIANA vs DHARAM PAL AGGARWAL
CIT-III, LUDHIANA vs M/S NEW P. GRAND RESORTS JAGRAON
COMMISSIONER OF INCOME TAX I CHD vs M/S JAGTU MAL KUNDAN LAL
COMMISSIONER OF INCOME TAX vs SURINDER SINGH BEDI
THE COMMISSIONER OF INCOME TAX-IV vs INDIAN VACCINES CORPORATION LTD
COCA-COLA INDIA PRIVATE LIMITED vs THE ASSISTANT REGISTRAR, BY THE INCOME TAX APPELLATE TRIBUNAL AND ORS
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE B.P. COLABAWALLA
Northern Coalifields Ltd. vs Assistant Commissioner Of Income Tax
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI
Commissioner Of Income Tax-Ii vs Shri Rajeev Kumar Mehta
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs Shankarlal Aswani
HON'BLE SHRI JUSTICE RAJENDRA MENON
THE COMMISSIONER OF INCOME TAX -I,KOCHI vs M/S.ABAD CONSTRUCTIONS PVT.LTD.
M/S MEWAR POLYTEX LTD. vs I.T.O.WARD-1
C.I.T.UDAIPUR vs M/S SAMTA CHAVIGRAH
C I T vs RIPPEN AHUJA
DIRECTOR OF INCOME TAX vs THE GURU HARKISHAN MEDICAL TRUST
SHRI RAM KUMAR vs INCOME TAX APPELLATE TRIBUNAL & ANR
MR JUSTICE RAJIV SHARMA,MR. JUSTICE SURINDER GUPTA
COMMISSIONER OF INCOME TAX vs MIDAS POLYMER COMPOUNDS PVT. LTD.
HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR
KUNAL ORGANICS PVT.LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
