Recent Judgments

PARVATIBEN W/O KANTIBHAI MAFABHAI MAKWANA vs ABDUL LATIF ABDUL HAKIM IMAM

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

MOHAMMED ZAKIR MOHAMMED MIYAN IDARIYA vs ABDUL LATIF ABDUL HAKIM IMAM

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

MOHAMMED UMAR IBRAHIMBHAI SHETH vs ABDUL LATIF ABDUL HAKIM IMAM

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

MOHAMMED YUSUF DOST MOHAMMED VAKTAPURIYA vs ABDUL LATIF ABDUL HAKIM IMAM

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

ABDUL RAUF NABI CHANDNIWALA vs ABDUL LATIF ABDUL HAKIM IMAM

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

MOHAMMED YUSUF HAJI AHMEDJIBHAI CHANDNIWALA vs ABDUL LATIF ABDUL HAKIM IMAM

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX vs M/S CORAL BARTER PVT. LTD.

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs RADHIKA P. MODI

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs PARTHIV P. MODI

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs SUKHINI P. MODI

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs SUKHINI P. MODI

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

N.K.FLOUR MILLS LTD. vs INCOME TAX OFFICER (OSD)

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

N.K.ROADWAYS PVT.LTD. vs INCOME TAX OFFICER (OSD)

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

M/S CHAUDHARY ENTERPRISES vs COMMISSIONER OF IT JALANDHAR & ANR

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs RADHIKA P. MODI

N.K.OIL MILLS PVT.LTD. vs INCOME TAX OFFICER (OSD)

COMMISSIONER OF INCOME TAX, vs M/S CAROL BARTER PVT LTD.

BAL KSIHAN DHAWAN vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE V, AMRITSAR

M/S COMFORT LIVING HOTELS P. LTD vs COMMISSIONER OF INCOME TAX-III

COMMISSIONER OF INCOME TAX vs M/S CHHATTISGARH IRON AND STEEL WORKS

M/S.HOTEL & ALLIED TRADES PVT. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX

Commissioner Of Income Tax vs Rajesh Maheshwari

HON'BLE SHRI JUSTICE RAJENDRA MENON

Commissioner Of Income Tax vs Shri Rajesh Maheshwari

HON'BLE SHRI JUSTICE RAJENDRA MENON

SHRI. P.T.VARKEY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1

ROMI.R. vs THE COMMISSIONER OF INCOME TAX (CENTRAL)

C I T vs M/S NAHAR SPINNING MILLS

C I T vs M/S NAHAR SPINNING MILLS LTD.

RAGHAV BAHL

BHARAT BIJLEE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX AND 3 ORS.

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE B.P. COLABAWALLA

THE COMMISSIONER OF INCOME TAX-I vs JAY AMBE TRADERS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI