Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,219 total)
GUJARAT POWER CORPORATION LTD. vs I.T. OFFICER
TAXAP/306/2004ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
SYNBIOTICS LIMITED vs ASST. CIT
TAXAP/251/2005ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
SYNBIOTICS LIMITED vs ASST. CIT
TAXAP/250/2005ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
KORES (INDIA) LIMITED TEXTILE DIVISION vs COLLECTOR OF ELECTRICITY DUTY
SCA/17038/2012ITAT Gujarat
HONOURABLE MR. JUSTICE S.R.BRAHMBHATT
COMMISSIONER OF INCOME TAX vs PRAVINCHANDRA B. PATEL C/O NARESHBHAI CHIMANLAL SHAH
TAXAP/1881/2005ITAT Gujarat
SYNBIOTICS LIMITED vs ASST. CIT
TAXAP/253/2005ITAT Gujarat
SHANTI ENTERPRISE vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/5717/2014ITAT Gujarat
C.I.T., BARODA-I, vs CAMPHOR & ALLIED PRODUCTS LTD.
TAXAP/54/2004ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KAJAL EXPORTS
TAXAP/1792/2005ITAT Gujarat
CHANDRAKANT A. PATEL vs A.C.I.T.
TAXAP/542/2003ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
KANUBHAI A. PATEL vs A.C.I.T.
TAXAP/540/2003ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
C.I.T. vs CADILA ANTIBIOTICS LTD.
ITR/23/2003ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
NANDA RAM JAT vs I T O WARD 74 JAIPUR AND ANOTHER
ITA/657/2011ITAT Rajasthan
DY.C.I.T.(ASSTT.) vs MOHMED YUSUF ISMAIL TADHA
TAXAP/411/2003ITAT Gujarat
MITSU INDUSTRIES LTD. vs DY.C.I.T.
TAXAP/216/2004ITAT Gujarat
C.I.T.-GANDHINAGAR vs MEHSANA JILLA SAHAKARI KHARID VECHAN SANGH LTD.
TAXAP/573/2003ITAT Gujarat
BIPINCHANDRA K. BHATIA vs DY.C.I.T.
TAXAP/107/2004ITAT Gujarat
NISSAN POLYPLAST vs INCOME TAX OFFICER
TAXAP/67/2008ITAT Gujarat
M/S.KAMAL BRICKS FACTORY vs INCOME TAX OFFICER
TAXAP/242/2002ITAT Gujarat
M/S. NISSAN POLYPLAST vs INCOME TAX OFFICER, WARD-4 OR HIS SUCCESSOR
TAXAP/704/2008ITAT Gujarat
C.I.T. vs CADILA CHEMICALS LTD.
ITR/24/2003ITAT Gujarat
KANTIBHAI A. PATEL vs A.C.I.T.
TAXAP/541/2003ITAT Gujarat
C.I.T. vs DINTEX DYECHEM LTD.
ITR/35/2003ITAT Gujarat
COMMISSIONER OF INCOME TAX-IV vs M/S HIMALYA INTERNATIONAL LTD.
ITA/437/2014ITAT Delhi
Commissioner Of Income Tax vs Peoples General Hospital Pvt. Ltd.
ITA/95/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs Peoples General Hospital Pvt. Ltd.
ITA/94/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs Peoples International And Service Pvt. Ltd.
ITA/92/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs Peoples International And Service Pvt. Ltd.
ITA/91/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
The Commissioner Of Income Tax vs M/S S. Goyanka Lime And Chemical Ltd.
ITA/89/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs Shri Madan Mohan Joshi
ITA/84/2013ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
