Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,219 total)
INCOME-TAX OFFICER vs SURAT MUNICIPAL CORPORATION
TAXAP/269/2005ITAT Gujarat
INCOME TAX OFFICER vs BOMBAYWALA READYMADE STORES
TAXAP/152/2005ITAT Gujarat
COMMISSIONER OF INCOME TAX-I LUDHIANA vs PARAMJIT SINGH C/O M/S FRONTIER CYCLES PVT LTD
ITA/351/2013ITAT Punjab & Haryana
KERALA CRICKET ASSOCIATION, THIRUVANANTH vs COMMISSIONER OF INCOME TAX, THIRUVANANTH
ITA/588/2009ITAT Kerala
Income Tax I vs Essence Commodities Ltd.
ITA/6/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Incoem Tax I vs Essence Commodities Ltd.
ITA/19/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Incoem Tax I vs Essence Commodities Ltd.
ITA/18/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Incoem Tax I vs Essence Commodities Ltd.
ITA/17/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Incoem Tax I vs Essence Commodities Ltd.
ITA/16/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Incoem Tax I vs Essence Commodities Ltd.
ITA/15/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
M/S.HOTEL & ALLIED TRADERS PRIVATE LTD vs THE DEPUTY COMMISSIONER OF INCME TAX
ITA/219/2013ITAT Kerala
M/S. ESCAPADE RESORTS (P) LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/218/2013ITAT Kerala
DIRECTOR OFINCOME TAX (E) vs INDO FRENCH CENTRE
ITA/427/2014ITAT Delhi
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY vs THE DEPUTY DIRECTOR OF INCOME TAX
WP/2778/2014ITAT Bombay
SLUM REHABILITATION AUTHORITY vs THE DEPUTY DIRECTOR OF INCOME-TAX EXEMPTION 1 (2) MUMBAI AND 3 ORS.
WP/2542/2014ITAT Bombay
DR. AJIT T. KOSSAMBE vs COMMISSIONER OF INCOME TAX
TXA/57/2007ITAT Bombay
THE MALAPPURAM DISTRICT CO-OP. BANK LTD vs THE INCOME TAX OFFICER, WARD-2,TIRUR
ITA/214/2013ITAT Kerala
COMMISSIONER OF INCOME TAX vs M/S VODAFONE ESSAR SOUTH LTD.
ITA/594/2014ITAT Delhi
M/S. SRI MAHALASA POWER RENTALS vs ASST. COMMISSIONER OF INCOME TAX
TXA/57/2014ITAT Bombay
COMMISSIONER OF INCOME TAX vs M/S LAKHANI MARKETING INC
ITA/77/2014ITAT Punjab & Haryana
M/S.TRAVANCORE EDUCATION SOCIETY vs THE COMMISSIONER OF INCOME TAX (CENTRAL), COCHIN
ITA/194/2014ITAT Kerala
C I T vs VIMAL CHAND SURANA
ITAP/1/2006ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs RAMESH KHOSLA
ITC/37/1999ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX PANCHKULA vs SUNIL KUMAR SOOD
ITA/230/2012ITAT Punjab & Haryana
LIMITED vs ADDITIONAL COMMISSIONER OF INCOME TAX
ITA/339/2014ITAT Delhi
M/S. TRAVANCORE RUBBERS LTD. vs THE COMMERCIAL TAX OFFICER
WP(C)/19235/2010ITAT Kerala
M/S.KERALA CASHEW WORKERS RELIEF & WEL vs ASST.COMMR.OF INCOME TAX
OP/13151/2001ITAT Kerala
COCHIN MALABAR ESTATES AND INDUSTRIES LD vs DY.COMMR.OF INCOME TAX,SPL.RANGE.I,COCHI
OP/5855/2002ITAT Kerala
Commissioner Of Income Tax vs M/S Shree Prakashan Pvt. Ltd.
ITA/45/2010ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax Jabalpur. vs M/S Narmada Gelatiness Ltd. Jabalpur.
ITA/198/2010ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON