Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,219 total)

COMMISSIONER OF INCOME TAX vs RAMESHCHANDRA A. SHAH

TAXAP/616/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

JUNAGADH GYMKHANA vs INCOME TAX OFFICER

TAXAP/611/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

JUNAGADH GYMKHANA vs INCOME TAX OFFICER

TAXAP/610/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

JUNAGADH GYMKHANA vs INCOME TAX OFFICER

TAXAP/609/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

JUNAGHDH GYMKHANA vs INCOME TAX OFFICER

TAXAP/608/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

JUNAGADH GYMKHANA vs INCOME TAX OFFICER

TAXAP/606/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

MANISH DHIRAJLAL MEHTA L/H OF LATE DHIRAJLAL C MEHTA vs ASSTT C I T

TAXAP/463/2000ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

MANISH DHIRAJLAL MEHTA L/H OF LATE DHIRAJLAL C MEHTA vs ASSTT C I T

TAXAP/462/2000ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

MANISH DHIRAJLAL MEHTA L/H OF LATE DHIRAJLAL C MEHTA vs ASSTT C I T

TAXAP/461/2000ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

JUNAGADH GYMKHANA vs INCOME TAX OFFICER

TAXAP/607/2005ITAT Gujarat
5/11/2014

M/S GREATER LUDHIANA AREA DEVELOPMENT AUTHORITY vs ASSISTANT COMMISSIONER OF INCOME TAX

CWP/4011/2014ITAT Punjab & Haryana
5/11/2014

JAWAHAR DHIRAJLAL DHOLAKIA vs ASSTT. C I T

TAXAP/465/2000ITAT Gujarat
5/11/2014

WINFLEX vs ASST. COMMISSIONER OF INCOME TAX

TAXAP/902/2005ITAT Gujarat
5/11/2014

RAMBHAI NATHBHAI GADHAVI vs ASSTT. COMMISSIONER OF INCOME-TAX

TAXAP/1062/2005ITAT Gujarat
5/11/2014

GUJARAT PETROSYNTHESE LIMITED vs ADDITIONAL COMMISSIONER OF INCOME TAX

TAXAP/708/2005ITAT Gujarat
5/11/2014

GURU ASHISH SHIP BREAKERS vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/732/2005ITAT Gujarat
5/11/2014

COMMISSIONER OF INCOME TAX vs SHREERAJ INDUSTRIES

TAXAP/627/2005ITAT Gujarat
5/11/2014

A.C.I.T. vs G.C. SHAH & CO.

TAXAP/113/2002ITAT Gujarat
5/11/2014

COMMISSIONER OF INCOME TAX vs MGM METALLISERS LTD.

TAXAP/1052/2005ITAT Gujarat
5/11/2014

MANISH DHIRAJLAL MEHTA L/H OF LATE DHIRAJLAL C MEHTA vs ASSTT C I T

TAXAP/464/2000ITAT Gujarat
5/11/2014

COMMISSIONER OF INCOME TAX, PATIALA. vs M/S NAHAR SPINNING MILLS (P) LTD., PATIALA

ITR/16/2011ITAT Punjab & Haryana
4/11/2014

BILL METAL INDUSTRIES LTD. vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/28/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

3/11/2014

COMMISSIONER OF INCOME TAX III vs TIRUPATI CONSTRUCTION COMPANY

TAXAP/1012/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

3/11/2014

COMMISSIONER OF INCOME TAX III vs TIRUPATI CONSTRUCTION COMPANY

TAXAP/1011/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

3/11/2014

COMMISSIONER OF INCOME TAX III vs TIRUPATI CONSTRUCTION COMPANY

TAXAP/1010/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

3/11/2014

DY. C.I.T. vs DEEPAK NITRITE LTD.

TAXAP/467/2000ITAT Gujarat
3/11/2014

COMMISSIONER OF INCOME TAX-III vs SOUTH GUJARAT ROLLER FLOUR MILLS

TAXAP/165/2005ITAT Gujarat
3/11/2014

DY.C.I.T.(ASSTT.) vs SAYAJI INDUSTRIES LTD.

TAXAP/331/2004ITAT Gujarat
3/11/2014

VADILAL INDUSTRIES LTD. vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/31/2005ITAT Gujarat
3/11/2014

BILL METAL INDUSTRIES LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/29/2005ITAT Gujarat
3/11/2014