Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,219 total)

K. KHODIDAS PATEL SPECIFIC FAMILY TRUST vs A.C.I.T.

TAXAP/316/2001ITAT Gujarat
11/11/2014

SHRI PURANSINGH M. VERMA vs THE C.I.T.

ITR/40/2000ITAT Gujarat
11/11/2014

DUDH SAGAR DAIRY'S EMPLOYEES CREDIT & SUPPLY CO-OP.SOC.LTD. vs A.C.I.T.

TAXAP/408/2003ITAT Gujarat
11/11/2014

THE COMMISSINER OF INCOME TAX AURANGABAD vs LUKAS FOLC PETR FOLC

TA/53/2011ITAT Bombay
10/11/2014

ASST. C.I.T. vs BARODA PROPERTIES P. LTD.

TAXAP/203/2000ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

10/11/2014

COMMISSIONER OF INCOME TAX II vs PANASONIC ENERGY INDIA CO. LTD

TAXAP/1153/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

10/11/2014

C.I.T. vs MERCURY METAL PVT. LTD.

ITR/25/2000ITAT Gujarat
10/11/2014

THE DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) vs M/S. UAE EXCHANE CETRE

ITA/96/2013ITAT Kerala
10/11/2014

COMMISSIONER OF INCOMET TAX FARIDABAD vs INA PURI

ITA/182/2014ITAT Punjab & Haryana
10/11/2014

COMMISSIONER OF INCOME TAX II vs PANASONIC ENERGY INDIA CO. LTD

TAXAP/1152/2014ITAT Gujarat
10/11/2014

DY. C I T (ASSTT) vs AHMEDABAD ADVANCE MILLS LTD.

TAXAP/4/2001ITAT Gujarat
10/11/2014

COMMISSIONER OF INCOME TAX vs M/S.MAHALAXMI SHIP BREAKING CORPORATION.

TAXAP/82/2003ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

7/11/2014

MAYANK DIAMONDS PVT. LTD. vs I.T.OFFICER

TAXAP/200/2003ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

7/11/2014

THE CIT vs M/S. LMP PRECISION ENGINEERINGCO.P.LTD.

ITR/2/2004ITAT Gujarat
7/11/2014

C.I.T. vs ABHISHEK CORPORATION

ITR/15/2003ITAT Gujarat
7/11/2014

COMMISSIONER OF INCOME TAX vs ATLAS DYE CHEM INDUSTRIES

TAXAP/1694/2005ITAT Gujarat
7/11/2014

C.I.T. vs ARVIND MILLS LTD.

ITR/2/2003ITAT Gujarat
7/11/2014

COMMISSIONER OF INCOME TAX vs MIHIR TEXTILES LTD.

ITR/6/2003ITAT Gujarat
7/11/2014

C.I.T. vs MADHAV INDUSTRIAL CORPORATION

ITR/26/2003ITAT Gujarat
7/11/2014

DY.C.I.T. (ASST.) vs SARABHAI ELECTRONICS LTD.

TAXAP/184/2003ITAT Gujarat
7/11/2014

DY.C.I.T. (ASST.) vs SARABHAI ELECTRONICS LTD.

TAXAP/185/2003ITAT Gujarat
7/11/2014

COMMISSIONER OF INCOME TAX vs GREEN PHARMACEUTICALS

TAXAP/1642/2005ITAT Gujarat
7/11/2014

C.I.T. vs MOTICHAND VIRPAL SHAH

ITR/36/2003ITAT Gujarat
7/11/2014

SHRI.THOMAS GEORGE MUTHOOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX

WP(C)/27987/2014ITAT Kerala
6/11/2014

HERALD PUBLICATIONS PVT. LTD., vs COMMISSIONER OF INCOME TAX AND ANR.,

TXA/52/2007ITAT Bombay
5/11/2014

WINFLEX vs ASST. COMMISSIONER OF INCOME TAX

TAXAP/903/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

MANISH DHIRAJLAL MEHTA vs DEPUTY CIT, CIR.1

TAXAP/836/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

MANISH DHIRAJLAL MEHTA vs DEPUTY CIT, CIR.1

TAXAP/835/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

MANISH DHIRAJLAL MEHTA vs DEPUTY CIT, CIR.1

TAXAP/834/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014

MANISH DHIRAJLAL MEHTA vs DEPUTY CIT, CIR.1

TAXAP/833/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

5/11/2014