Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

C.I.T. vs CHANDRAKUMAR JETHMAL KOCHAR

ITR/25/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

12/11/2014

BABULAL JIVANLAL PATGEL vs INCOME TAX SETTLEMENT COMMISSION

SCA/14827/2012ITAT Gujarat
12/11/2014

M/S.HOTEL & ALLIED TRADES PVT. LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX

ITA/290/2013ITAT Kerala
12/11/2014

M/S. HOTEL & ALLIED TRADERS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/221/2013ITAT Kerala
12/11/2014

S B B J vs C I T

ITA/82/2004ITAT Rajasthan
12/11/2014

COMMISSIONER OF INCOME TAX vs M/S.UDAIPUR MINERAL DEVELOPMENT

ITR/32/1995ITAT Rajasthan
12/11/2014

SINDH MEDICAL STORES vs C.I.T.

ITR/24/1992ITAT Rajasthan
12/11/2014

A.C.I.T. vs MULTIPLE EXPORTS

TAXAP/255/2004ITAT Gujarat
12/11/2014

C.I.T. vs M/S.ACQUA MINERALS P.LTD.

ITR/3/2003ITAT Gujarat
12/11/2014

A.C.I.T. vs MULTIPLE EXPORTS

TAXAP/254/2004ITAT Gujarat
12/11/2014

C.I.T. vs GUJARAT STATE WAREHOUSING CORP

ITR/26/2001ITAT Gujarat
12/11/2014

M/S. SAI PRASAD PROPERTIES LTD. THR. ITS DIRECTOR SHRI BALASAHEB KESHAVRAO BHAPKAR. vs THE DEPARTMENT OF INCOME TAX, THR. THE COMMISSIONER OF INCOME TAX AND 2 ORS.

TXA/68/2014ITAT Bombay
11/11/2014

The Commissioner vs R.F. Network Pvt. Ltd.

ITA/22/2012ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

11/11/2014

COMMISSIONER OF INCOME TAX vs H.C.FRUITS LTD.

TAXAP/460/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

UNITED PHOSPHOROUS LIMITED vs JT.COMMISSIONER OF INCOME TAX

TAXAP/344/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

INCOME TAX OFFICER vs SHRI FABS

TAXAP/297/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

INCOME TAX-OFFICER vs SHRI FABS

TAXAP/296/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

INCOME TAX-OFFICER vs SHRI FABS

TAXAP/295/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

INCOME TAX-OFFICER vs SHRI FABS

TAXAP/294/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

INCOME TAX-OFFICER vs SHRI FABS

TAXAP/292/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

DUDH SAGAR DAIRY'S EMP.CREDIT & SUPPLY CO-OP.SOCIETY LTD. vs ASSTT.COMMI. OF INCOME TAX

TAXAP/248/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

DUDH SAGAR DAIRY'S EMP.CREDIT & SUPPLY CO-OP.SOCIETY LTD. vs ASSTT.COMMI. OF INCOME TAX

TAXAP/247/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

DUDH SAGAR DAIRY'S EMP.CREDIT & SUPPLY CO-OP.SOCIETY LTD. vs ASSTT.COMMI. OF INCOME TAX

TAXAP/246/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

DUDH SAGAR DAIRY'S EMPLOYEES CREDIT & SUPPLY CO.OP.SCO.LTD vs ASSTT.COMMI. OF INCOME TAX

TAXAP/245/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

PURANSINGH M. VERMA(HUF) vs A.C.I.T.

TAXAP/24/2003ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

AMRUT TUBWELL COMPANY. vs ASSTT. C.I.T.

TAXAP/129/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

DY. C.I.T. (ASSTT) vs BISLERI BEVERAGES LTD.(FORMER-LY KNOWN AS PARLE INTL. LTD.)

TAXAP/125/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

DY. C.I.T. (ASSTT) vs BISLERI BEVERAGES LTD.(FORMER-LY KNOWN AS PARLE INTL. LTD.)

TAXAP/124/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

COMMISSIONER OF INCOME TAX RAJKOT III vs VIPASSANA TRUST

TAXAP/1191/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014

COMMISSIONER OF INCOME TAX RAJKOT III vs PUJYA SHRI JALARAMBAPA AND MATUSHRI VIRBAIMA CHARITABLE TRUST

TAXAP/1190/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

11/11/2014