Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

ASSISTANT COMMISSIONER OF INCOME TAX vs GROWTH AVENUES LIMITED

TAXAP/1799/2005ITAT Gujarat
13/11/2014

COMMISSIONER OF INCOME TAX vs GANDHI SPICES LTD.

TAXAP/1885/2005ITAT Gujarat
13/11/2014

C.I.T. vs SMT. KAMLADEVI NARAYANPRASAD CHARITABLE TRUST

TAXAP/286/2004ITAT Gujarat
13/11/2014

GUJARAT CO-OP. MILK MARKETING FEDERATION LTD. vs DY.COMMISSIONER OF INCOME-TAX (ASSESSMENT)

TAXAP/73/2004ITAT Gujarat
13/11/2014

COMMISSIONER OF INCOME TAX IV vs SHREE RAMA MULTITECH LIMITED

TAXAP/1211/2014ITAT Gujarat
13/11/2014

MITSU INDUSTRIES LIMITED vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/1879/2005ITAT Gujarat
13/11/2014

COMMISSIONER OF INCOME TAX vs SWETAMBER MURTI PUJAK TAP GACHH SANGH

TAXAP/220/2005ITAT Gujarat
13/11/2014

COMMISSIONER OF INCOME TAX vs GANDHI SPICES LTD.

TAXAP/1886/2005ITAT Gujarat
13/11/2014

S.B.B.J. vs C.I.T.

ITR/87/1983ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

S.B.B.J. vs C.I.T.

ITR/58/1995ITAT Rajasthan

AJAY RASTOGI,JAINENDRA KUMAR RANKA

12/11/2014

C I T vs S B B J

ITA/97/2004ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

C I T vs S B B J and ORS

ITA/96/2004ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

C I T vs S B B J

ITA/94/2004ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

C I T vs S B B J

ITA/93/2004ITAT Rajasthan

AJAY RASTOGI,JAINENDRA KUMAR RANKA

12/11/2014

C I T vs S B B J

ITA/91/2004ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

S B B J vs C I T

ITA/83/2004ITAT Rajasthan

AJAY RASTOGI,JAINENDRA KUMAR RANKA

12/11/2014

C I T vs S B B J

ITA/230/2005ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

C I T vs S B B J

ITA/201/2005ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

C I T vs S B B J

ITA/181/2005ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

C I T vs S B B J

ITA/157/2004ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

C I T vs S B B J

ITA/156/2004ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

C I T vs S B B J

ITA/155/2004ITAT Rajasthan

AJAY RASTOGI,JAINENDRA KUMAR RANKA

12/11/2014

CIT vs S B B J

ITA/153/2004ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

COMMISSIONER OF INCOME TAX vs STATE BANK OF BIKANER and JAIPUR

ITA/135/2004ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

S B B J vs C I T

ITA/130/2004ITAT Rajasthan

AJAY RASTOGI,JAINENDRA KUMAR RANKA

12/11/2014

C I T vs S B B J

ITA/105/2004ITAT Rajasthan

AJAY RASTOGI,JAINENDRA KUMAR RANKA

12/11/2014

C I T vs S B B J and ORS

ITA/101/2004ITAT Rajasthan

AJAY RASTOGI,JAINENDRA KUMAR RANKA

12/11/2014

C I T vs S B B J

ITA/100/2004ITAT Rajasthan

JAINENDRA KUMAR RANKA,AJAY RASTOGI

12/11/2014

B J PATEL & BROS vs INCOME TAX SETTLEMENT COMMISSION - ADDITIONAL BENCH

SCA/14828/2012ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

12/11/2014

BABUBHAI RAMCHANDDAS PATEL vs INCOME TAX SETTLEMENT COMMISSION

SCA/14826/2012ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

12/11/2014