Recent Judgments

BHARATBHAI J. VYAS vs INCOME TAX OFFICER

DEPUTY COMMISSIONER OF INCOME TAX vs MITESH EXPORT

COMMISSIONER OF INCOME TAX vs KAYAL SYNTEX LTD.

ABHAY ASSOCIATES vs INCOME TAX OFFICER

RICKMAN ALUMINIUM PVT. LTD. vs INCOME TAX OFFICER

C.I.T. vs MANJULABEN M. UNADKAT

COMMISSIONER OF INCOME TAX vs RAMNIKLAL POPATLAL KAKKAD

BALAJI STEEL RE-ROLLING MILLS vs COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS

3 Judges

COMMISSIONER OF INCOME TAX vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD.

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-IIISURAT vs BHOJAL GEMS

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I vs GUJARAT AUTOMOTIVE GEARS LTD.

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs VIMAL TRADING CO.

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs VIMAL TRADING CO.

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX vs SEVA MANDAL

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX vs SEVA MANDAL

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs RANJIT CHARITIES

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs RANJIT CHARITIES

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs RANJIT CHARITIES

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

GUJARAT CO-OP. MILK MARKETING FEDERATION LTD. vs DY.C.I.T. (ASSESSMENT)

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs CHLORITECH INDUSTRIES

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs KUTCH MANDVI LOHANA SAMAJ CHHATRALAYA

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I, BARODA vs BIO PHARMA

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX IV vs SHREE RAMA MULTITECH LIMITED

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

JOINT COMMISSIONER OF INCOME TAX vs SPECIFIC VENTILE FABRIK

THE COMMISSIONER OF I.T. . vs SUNRISE SOAPS & CHEMICALS P LTD,C/O J.C.RANPURA & CO., C.A.

COMMISSIONER OF INCOME TAX PATIALA vs M/S HARBHAJAN SINGH & CO. SANGRUR

ROHIT TANDON vs INCOME TAX APPELLATE TRIBUNAL AMRITSAR

KANYA MAHA VIDYALAYA JALANDHAR CITY vs INCOME TAX APPELLATE TRIBUNAL & ORS

DOABA COLLEGE TANDA ROAD JALANDHAR CITY vs INCOME TAX APPELLATE TRIBUNAL & ORS

COMMISSIONER OF INCOME TAX vs CHLORITECH INDUSTRIES