Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

ORIENTAL INSURANCE CO. LTD. vs NISHIT KIRITKUMAR RAVAL

FA/4041/2007ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

15/11/2014

ORIENTAL INSURANCE CO. LTD. vs NISHIT KIRITKUMAR RAVAL

FA/4040/2007ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

15/11/2014

The Commissioner Of Income Tax vs M/S Radha Cotton

ITA/394/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs M/S Prahlad Rai Prakashchand

ITA/390/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs Shri Ramanuj Mundra

ITA/389/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs M/S Subham Cotton Industries Neemuch

ITA/373/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs Ravikant Bhamawat Jawad

ITA/372/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commisioner Of Income Tax vs M/S Kamalkumar Nandkumar

ITA/371/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs M/S Babulal Sitaram Goyal

ITA/369/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs Surendra Kumar Nahar

ITA/367/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs Ghanshyam Goyal

ITA/365/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs Rajendrakumar Dua,

ITA/364/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs Shantilal Manakchan Chopra

ITA/363/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissiioner Of Income Tax vs Virendra Kumar Patwa

ITA/362/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs Hitesh Garg

ITA/360/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs Anil Kumar Begani

ITA/358/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

The Commissioner Of Income Tax vs Shri Mahendra Kumar Nahar

ITA/354/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

14/11/2014

COMMISSIONER OF INCOME TAX vs HARISHBHAI J. LAKHANI

TAXAP/435/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

14/11/2014

COMMISSIONER OF INCOME TAX vs HARISHBHAI J. LAKHANI

TAXAP/434/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

14/11/2014

JOSHI VASANTKUMAR J. vs I.T. OFFICER

TAXAP/420/2003ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

14/11/2014

COMMISSIONER OF INCOME TAX vs SHREE DIGVIJAY CEMENT CO. LTD.

TAXAP/411/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

14/11/2014

COMMISSIONER OF INCOME TAX vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD.

TAXAP/360/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

14/11/2014

RICKMAN ALUMINIUM PVT. LTD. vs INCOME TAX OFFICER

TAXAP/358/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

14/11/2014

COMMISSIONER OF INCOME TAX vs KAYAL SYNTEX LTD.

TAXAP/234/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

14/11/2014

COMMISSIONER OF INCOME TAX RAJKOT-III vs ORCHEV PHARMA PVT.LTD.

TAXAP/447/2006ITAT Gujarat
14/11/2014

DEPUTY COMMISSIONER OF INCOME TAX vs VADILAL S. SANGHVI

TAXAP/400/2006ITAT Gujarat
14/11/2014

DEPUTY COMMISSIONER OF INCOME TAX vs SONAL GEMS

TAXAP/399/2006ITAT Gujarat
14/11/2014

COMMISSIONER OF INCOME TAX vs SHREE DIGVIJAY CEMENT CO. LTD.

TAXAP/227/2006ITAT Gujarat
14/11/2014

COMMISSIONER OF INCOME TAX vs ACT SHIPPING LIMITED.

TAXAP/180/2006ITAT Gujarat
14/11/2014

COMMISSIONER OF INCOME TAX vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD.

TAXAP/361/2006ITAT Gujarat
14/11/2014