Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

DY.C.I.T. (A) vs NEW INDIA INDUSTRIES LTD.

TAXAP/306/2001ITAT Gujarat
18/11/2014

JYOTI ESTATE vs DY.COMMISSIONER OF INCOME TAX

TAXAP/618/2006ITAT Gujarat
18/11/2014

THE COMMISSIONER OF INCOME TAX-II vs JDS APPARELS PRIVATE LIMITED

ITA/608/2014ITAT Delhi
18/11/2014

DIRECTOR OF INCOME TAX (EXEMPTION) vs M/S INDRAPRASTHA CANCER SOCIETY

ITA/240/2014ITAT Delhi
18/11/2014

THE STOCK HOLDING CORPN. OF INDIA LTD. vs N.C.TEWARI, THE C.I.T., MUMBAI CITY III and ORS.

WP/823/2000ITAT Bombay
17/11/2014

The Commissioner Of Income Tax vs Jila Sahkari Kendriya Bank Mydt.

MAIT/25/2001ITAT Madhya Pradesh
17/11/2014

CIT LUDHIANA vs SMT.NIRMAL KOHLI

ITA/32/2000ITAT Punjab & Haryana

MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE B.S. WALIA

17/11/2014

JYOTI ESTATE vs DY.C.I.T. (ASSTT)

TAXAP/282/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

17/11/2014

JYOTI ESTATE vs DY.C.I.T. (ASSTT)

TAXAP/281/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

17/11/2014

JYOTI ESTATE vs DY.C.I.T.(ASSTT)

TAXAP/280/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

17/11/2014

JYOTI ESTATE vs DY.C.I.T.(ASSTT)

TAXAP/278/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

17/11/2014

JYOTI ESTATE vs DY.C.I.T.(ASSTT)

TAXAP/277/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

17/11/2014

JYOTI ESTATE vs DY.C.I.T.(ASSTT)

TAXAP/276/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

17/11/2014

COMMISSIONER OF INCOME TAX II vs PRAYAS ENGINEERING LTD

TAXAP/1237/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

17/11/2014

GOLDEN TREES PLANTATION LIMITED vs CHIEF COMMISSIONER OF INCOME TAX-I

SCA/7921/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

17/11/2014

GUJATRAT GOLD COIN CEREMICS LTD vs CHIEF COMMISISONER OF INCOME TAX

SCA/13290/2004ITAT Gujarat
17/11/2014

COMMISSIONER OF INCOME TAX(CEN vs NARESH KUMAR KOHLI

ITA/71/2000ITAT Punjab & Haryana
17/11/2014

M/S MAHESHWARY SYNTHETICS PVT.LTD. vs COMMISSIONER OF INCOME TAX,LUDHIANA ETC.

ITA/101/2001ITAT Punjab & Haryana
17/11/2014

VIJAY PARKASH MAHESHWARI vs COMMISSIONER OF I TAX LDH.

ITA/140/2001ITAT Punjab & Haryana
17/11/2014

COMMISSIONER OF INCOME TAX - II vs RASHMIKABEN K THAKKAR

TAXAP/517/2014ITAT Gujarat
17/11/2014

A.C.I.T. vs EMTICI ENGINEERING LTD.

TAXAP/130/2002ITAT Gujarat
17/11/2014

M/S.MAHARASHTRA PACKAGING. vs INCOME TAX OFFICER

TAXAP/325/2002ITAT Gujarat
17/11/2014

JYOTI ESTATE vs DY.C.I.T. (ASSTT)

TAXAP/279/2002ITAT Gujarat
17/11/2014

SHRI SONESHWARE COLD STORAGE vs ASST. C.I.T.

TAXAP/284/2002ITAT Gujarat
17/11/2014

A.C.I.T. vs EMTICI ENGINEERING LTD.

TAXAP/150/2002ITAT Gujarat
17/11/2014

TORRENT LABORATORIES LTD. vs DY.C.I.T. (ASSESSMENT)

TAXAP/32/2003ITAT Gujarat
17/11/2014

DY. C.I.T. vs GUJARAT FILAMENTS LTD.

TAXAP/437/2000ITAT Gujarat
17/11/2014

NISHIT KIRITKUMAR RAVAL vs KIRITKUMAR RAMNIKLAL RAVAL

FA/4172/2007ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

15/11/2014

ORIENTAL INSURANCE CO. LTD. vs SEEMA RAVIKUMAR SHETH

FA/4043/2007ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

15/11/2014

ORIENTAL INSURANCE CO. LTD. vs SEEMA RAVIKUMAR SHETH

FA/4042/2007ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

15/11/2014