Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

NARESH G. MODI vs I.T. OFFICER

TAXAP/176/2003ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

19/11/2014

NILIMABEN ARUNKUMAR BOSE vs RANJITSINH GAJESINH OSWAL

FA/4754/2008ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

19/11/2014

RELIABLE CONSTRUCTION CO. vs ASSTT. C I T

TAXAP/94/2001ITAT Gujarat
19/11/2014

VIRENDRA R. GANDHI vs A.C.I.T.

TAXAP/230/2003ITAT Gujarat
19/11/2014

SMT. MAMTABEN GOPALDAS AGRAWAL vs INCOME TAX OFFICER

TAXAP/601/2005ITAT Gujarat
19/11/2014

SHAILY ENG. PLASTICS. P. LTD. vs DY. CIT (ASST.)

TAXAP/460/2000ITAT Gujarat
19/11/2014

THE ASSTT. COMMISSIONER OF INCOME TAX vs PALLAVI J. KINERIWALA

TAXAP/37/2002ITAT Gujarat
19/11/2014

VINAY OIL MILL vs INCOME-TAX OFFICER

TAXAP/123/2001ITAT Gujarat
19/11/2014

ASSTT. CIT vs MOTI POLYMERS PVT. LTD.

TAXAP/589/1999ITAT Gujarat
19/11/2014

M/s. SHELL INDIA MARKETS PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX -LTU AND ORS.

WP/1205/2013ITAT Bombay

HON'BLE SHRI JUSTICE M.S. SANKLECHA, HON'BLE SHRI JUSTICE S.C. GUPTE

18/11/2014

COMMISSIONER OF INCOME TAX RAJKOT I vs KAPAYA AATHKOTI MOTI PAKSH STHANAKVASHI SANGH

TAXAP/884/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

18/11/2014

COMMISSIONER OF INCOME TAX RAJKOT I vs VIVEKANAND RURAL DEVELOPMENT INSTITUTE

TAXAP/883/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

18/11/2014

C.I.T.-II vs NEW INDIA INDUSTRIES LTD.

TAXAP/81/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

18/11/2014

C.I.T.-II vs NEW INDIA INDUSTRIES LTD.

TAXAP/59/2002ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

18/11/2014

INCOME TAX OFFICER vs VENKATESHWAR FILAMENTS PVT. LTD.

TAXAP/588/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

18/11/2014

DY. C.I.T. (ASSTT.) vs NEW INDIA INDUSTRIES LTD.

TAXAP/31/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

18/11/2014

ASSTT. C.I.T. vs RELIABLE CONSTN. COM.

TAXAP/281/1999ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

18/11/2014

A.C.I.T. vs RELIABLE CONSTRUCTION CO.

TAXAP/178/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

18/11/2014

THE SANDESH LTD. vs DY.COMMISSIONER OF INCOEME-TAX(ASSESSMENT)

TAXAP/174/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

18/11/2014

ANUPAMA KETAN SHAH W/O KETAN SHAH vs HAMEED MOHAMMAD PATHAN

FA/890/2002ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

18/11/2014

NATIONAL INSURANCE CO. LTD vs ANUPAMA KETAN SHAH

FA/883/2002ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

18/11/2014

M/S. RELIABLE CONSTRUCTION CO. vs COMMISSIONER OF INCOME TAX

ITR/67/1993ITAT Gujarat
18/11/2014

BILAG INDUSTRIES PVT.LTD. vs DESH RAJ COMMISSIONER OF INCOME TAX VALSAD

SCA/24128/2005ITAT Gujarat
18/11/2014

HAYANA STATE POLLUTION CONTROL BOARD vs CENTRAL BOARD OF DIRECT TAXES AND OTHERS

CWP/6753/2014ITAT Punjab & Haryana
18/11/2014

ASSTT.C.I.T. vs EMTICI ENGINEERING LTD

TAXAP/2/2000ITAT Gujarat
18/11/2014

COMMISSIONER OF INCOME TAX II vs SHREEJI DEVELOPERS

TAXAP/1287/2014ITAT Gujarat
18/11/2014

DY. CIT vs GUJARAT STATE CIVIL SUPPLIES CORP. LTD.

TAXAP/171/2000ITAT Gujarat
18/11/2014

SNESH RESORT PVT. LTD. vs DY.C.I.T.

TAXAP/113/2004ITAT Gujarat
18/11/2014

ASSTT. C.I.T. vs GAURANG B. SOLANKI

TAXAP/60/2000ITAT Gujarat
18/11/2014

INCOME TAX OFFICER vs VENKATESHWAR FILAMENTS PVT. LTD.

TAXAP/589/2006ITAT Gujarat
18/11/2014